Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(17) in The Punjab Industrial Housing Rules, 1956

(17)The allottee shall not bring or allow to be brought and to remain in the any person suffering from any contagious or infectious disease.