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[Cites 0, Cited by 0] [Section 211(1)] [Section 211] [Entire Act]

Union of India - Subsection

Section 211(1)(b) in The Building And Other Construction Workers '(Regulation Of Employment And Conditions Of Service) Central Rules, 1998

(b)the enquiry may be conducted by the authority referred to in sub-clause (i) clause (b) of sub-rule (1) of rule 210 himself or by an enquiry officer appointed by such authority;