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State of Chattisgarh - Section

Section 9 in Chhattisgarh Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement (Social Impact Assessment, Consent and Public Hearing) Rules, 2016

9. Disposal of objection raised by Gram Sabha.

- If gram sabha raise any objection on proposed Land Acquisition, then the Collector shall after appropriate hearing dispose the same.Chapter-IV Social impact assessment