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[Cites 0, Cited by 0] [Section 93] [Entire Act]

State of Madhya Pradesh - Subsection

Section 93(5) in The M.P. State Dental Council Rules, 1969

(5)The Registrar and Secretary shall be the office of Grade II and shall draw travelling allowance accordingly, as allowed according to rules, if they are required to perform journey to attend a meeting out of headquarters.Appeal to State Council