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[Cites 0, Cited by 0] [Section 33(1)] [Section 33] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 33(1)(b) in Arunachal Pradesh Urban and Country Planning Act, 2007

(b)the enlargement, improvement or other alteration of any building which was in existence on the date, a development plan relating to the area comes into operation for the first time, so long as the cubic content of the original building is not exceeded by more than one-tenth;