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[Cites 0, Cited by 0] [Section 16(6)] [Section 16] [Entire Act]

State of Rajasthan - Subsection

Section 16(6)(d) in Rajasthan Rehabilitation of Beggars or Indigents Act, 2012

(d)suggest the areas and ways in which the beggars may be dissuaded from begging and rehabilitated so as to ameliorate their plight and thus making the State eventually free of beggars; and