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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Uttar Pradesh - Subsection

Section 69(1) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(1)Each Committee specified in sub-section (1) of Section 64 other than the Karya Samiti and the Vitta Samiti shall at its first meeting to be presided over by the Adhyaksha elect one of its members to be its Chairman and another member to be its Vice-Chairman.