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Delhi High Court - Orders

Naidu Subba Rao & Ors vs Jawaharlal Nehru University & Anr on 23 September, 2025

Author: Prateek Jalan

Bench: Prateek Jalan

                          $~15
                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +    W.P.(C) 8320/2025
                               NAIDU SUBBA RAO & ORS.                      .....Petitioners
                                                Through: Mr. Abhik Chimni, Mr.Pranjal
                                                         Abrol, Mr. Gurupal Singh, Mr.
                                                         Ayan Dasgupta and Mr. Rishabh
                                                         Gupta, Advocates.
                                                versus

                              JAWAHARLAL NEHRU UNIVERSITY & ANR......Respondents
                                               Through: Mr. Vasanth Rajasekaran, Sr.
                                                          Standing Counsel for JNU with
                                                          Mr.    Karan      Prakash,     Mr.
                                                          Harshvardhan      Korada,      Ms.
                                                          Deepsikha Kumar & Mr. Om Bali,
                                                          Advocates. [M:-8826502108].
                                                          Mr. Om Prakash, Mr. Chandresh
                                                          Pratap and Ms. Swati Mishra,
                                                          Advocates for R-2.
                          CORAM:
                          HON'BLE MR. JUSTICE PRATEEK JALAN
                                               ORDER

% 23.09.2025

1. The University Grants Commission has filed an affidavit stating that the judgment of the Supreme Court in University of Delhi v. Shashi Kiran [(2022) 15 SCC 325] does not apply to the respondent, Jawaharlal Nehru University.

2. The petitioners may file a response to the said affidavit within one week from today.

3. List on 10.11.2025.

PRATEEK JALAN, J SEPTEMBER 23, 2025 SS/JM/ This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2025 at 22:26:25