Delhi High Court - Orders
Naidu Subba Rao & Ors vs Jawaharlal Nehru University & Anr on 23 September, 2025
Author: Prateek Jalan
Bench: Prateek Jalan
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8320/2025
NAIDU SUBBA RAO & ORS. .....Petitioners
Through: Mr. Abhik Chimni, Mr.Pranjal
Abrol, Mr. Gurupal Singh, Mr.
Ayan Dasgupta and Mr. Rishabh
Gupta, Advocates.
versus
JAWAHARLAL NEHRU UNIVERSITY & ANR......Respondents
Through: Mr. Vasanth Rajasekaran, Sr.
Standing Counsel for JNU with
Mr. Karan Prakash, Mr.
Harshvardhan Korada, Ms.
Deepsikha Kumar & Mr. Om Bali,
Advocates. [M:-8826502108].
Mr. Om Prakash, Mr. Chandresh
Pratap and Ms. Swati Mishra,
Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 23.09.2025
1. The University Grants Commission has filed an affidavit stating that the judgment of the Supreme Court in University of Delhi v. Shashi Kiran [(2022) 15 SCC 325] does not apply to the respondent, Jawaharlal Nehru University.
2. The petitioners may file a response to the said affidavit within one week from today.
3. List on 10.11.2025.
PRATEEK JALAN, J SEPTEMBER 23, 2025 SS/JM/ This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/09/2025 at 22:26:25