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State of Punjab - Section

Section 12 in The Punjab Land Revenue (Thur, Sem, Chos and Sand) Remission and Suspension Rules, 1960

12. Statements to be drawn up by Patwari.

- After the expiry of Rabi harvest every year and within five days of the expiry of the Rabi girdawari of the village the Patwari shall draw up a statement in Form A showing all the field numbers in which remission under rule 9 has to be given and another statement in Form 'C' showing the field numbers in which assessment of land revenue is to be revived under rule 10.