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State of Jharkhand - Section

Section 919 in Bihar Education Code, 1961

919. Reminders.

- Any reminder sent by a subordinate officer should be in the form of an enquiry whether any orders have been passed on the previous letter. Except in case of urgency, such reminders should not be sent until ample time has been given for a reply.(D. P. I.'s memo. no. 3092-3104, dated the 17th March, 1913.)