Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 10] [Entire Act] State of Puducherry - Section Section 9 in Pondicherry (Administration) Act, 1962 9. Extension of the jurisdiction of Madras High Court to Pondicherry. - As from the 6th day of November, 1962, the jurisdiction of the High Court shall extend to Pondicherry.
