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[Cites 0, Cited by 0] [Section 267(7)] [Section 267] [Entire Act]

State of Haryana - Subsection

Section 267(7)(ii) in Haryana Municipal Corporation Act, 1994

(ii)'unbuilt area' is an area within the local limits of a Municipal area which is declared as such at a special meeting of the Corporation by a resolution confirmed by the Government, or which is notified as such by the Government.