Andhra Pradesh High Court - Amravati
Aitha Venkata Rama Rao vs Bondada Sree Ramakrishna Paramahamsa on 12 April, 2023
HIGH COURT OF ANDHRA PRADESH : AMARAVATHI
MAIN CASE No.: C.R.P.No.2287 of 2019 & S.A.No.276 of 2019
PROCEEDING SHEET
Sl. OFFIC
No DATE ORDER E
NOTE
21 12.04.2023 Dr.VRKS,J
I.A.No.01 of 2022
This is an application seeking for
impleadment of four respondents. The
appellant/respondent NO.1 already filed counter. Respondent No.2 to 5 in this application are respondents 1 to 4 in the Appeal.
Learned counsel for respondents reports no counter.
For hearing I.A.No.01 of 2022, at request of learned counsel for appellant/Respondent No.1 in this application and for hearing the appeal as well as C.R.P, list the matter on 27.4.2023.
__________ Dr.VRKS,J GRL