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Andhra Pradesh High Court - Amravati

Aitha Venkata Rama Rao vs Bondada Sree Ramakrishna Paramahamsa on 12 April, 2023

             HIGH COURT OF ANDHRA PRADESH : AMARAVATHI

      MAIN CASE No.: C.R.P.No.2287 of 2019 & S.A.No.276 of 2019

                              PROCEEDING SHEET

Sl.                                                                             OFFIC
No      DATE                               ORDER                                  E
                                                                                NOTE

21    12.04.2023   Dr.VRKS,J

                                 I.A.No.01 of 2022

                         This    is   an    application       seeking    for

                   impleadment        of   four    respondents.         The

appellant/respondent NO.1 already filed counter. Respondent No.2 to 5 in this application are respondents 1 to 4 in the Appeal.

Learned counsel for respondents reports no counter.

For hearing I.A.No.01 of 2022, at request of learned counsel for appellant/Respondent No.1 in this application and for hearing the appeal as well as C.R.P, list the matter on 27.4.2023.

__________ Dr.VRKS,J GRL