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Orissa High Court

Dusmanta Kumar Bai vs Chairman Opsc And Others .... Opposite ... on 1 November, 2021

Author: B.R. Sarangi

Bench: B.R. Sarangi

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                           WPC (OAC) No. 303 of 2017

            Dusmanta Kumar Bai                  ....                    Petitioner
                                                        Mr. L.K. Mohanty, Adv.
                                            -Versus -
            Chairman OPSC and others            ....             Opposite Parties


                     CORAM:
                      DR. JUSTICE B.R. SARANGI
                                       ORDER

01.11.2021 Order No. This matter is taken up through hybrid mode.

03

2. Indicating the name of Mr. S.B. Jena as counsel for opposite party-OPSC in the cause list as well as first page of the brief, list after two weeks.

(Dr. B.R. Sarangi) Judge Ashok Page 1 of 1