Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(r) in The Punjab Minor Mineral Concession Rules, 1964

(r)all other words and expressions used in these rules but not defined shall have the same meaning as respectively assigned to them in the Mines and Mineral (Development and Regulation) Act, 1957 (67 of 1957) and rules framed thereunder.]