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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(1)(xiii) in The Assam Agricultural Produce Market Act, 1972

(xiii)[ "Gaon Panchayat" omitted;] [Sic. Definition of 'Gaon Panchayat' seems to be duplication here as it is also given at Clause (iii) with a slight difference. This was however omitted by Assam Act 2001 effective from 30.01.2001.]