Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(6) in Jammu and Kashmir Saffron Rules, 2018

(6)The person importing saffron shall enter the details of imported dried saffron on arrival in the Stock Register and such saffron shall be packed, sealed and labeled a per the prescribed standards with an intimation to the Registration Authority.