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[Cites 0, Cited by 0] [Section 24(4)] [Section 24] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 24(4)(g) in Apex Professional University Act, 2012

(g)To appoint, from time to time, such number of officer and on such terms and conditions as it may deem fit for carrying out the management and affairs of the University with prior approval of the Chancellor;