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[Cites 2, Cited by 3]

Himachal Pradesh High Court

Sh. Om Parkash vs Himachal Road Transport Corporation ... on 25 August, 2021

Bench: Ravi Malimath, Jyotsna Rewal Dua

                                1




    IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
                ON THE 25th DAY OF AUGUST, 2021




                                                           .
                            BEFORE





             HON'BLE MR. JUSTICE RAVI MALIMATH,
                      ACTING CHIEF JUSTICE





                               &
          HON'BLE MS. JUSTICE JYOTSNA REWAL DUA





         EXECUTION PETITIOIN Nos.360, 361 & 362 of 2021

          Between:-

          EX. PETITION No.360 of 2021.


          SH. OM PARKASH,
          S/O SH. HET RAM,
          VILLAGE MAJHARI,
          P.O. JABBAR HATTI,
          TEHSIL KANDAGHAT,


          DISTT. SOLAN, H.P.,
          RETIRED AS CARPENER FROM
          HRTC, DHALLI, SHIMLA.                       ....PETITIONER




          (BY SH. VARUN CHANDEL,





          ADVOCATE)

          AND





    1.    MANAGING DIRECTOR,
          HIMACHAL ROAD TRANSPORT
          CORPORATION, OLD BUS
          STAND, SHIMLA-I.
    2.    FINANCIAL ADVISOR-CUM-CHIEF
          ACCOUNTANT OFFICER,
          HIMACHAL PRADESH AT OLD
          BUS STAND, SHIMLA-1.




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                                2



    3.   REGIONAL MANAGER,
         HRTC, DEPOT BILASPUR,
         DISTT. BILASPUR, H.P.                 ....RESPONDENTS

         (BY MS. SHUBH MAHAJAN,




                                                         .
         ADVOCATE)





         EX. PETITION No.361 of 2021.
         SH. DHARAM SINGH,





         S/O SH. LEKH RAM,
         VILLAGE KATHYUN, P.O.
         GANDHIR, TEHSIL JHANDHUTTA,
         DISTT. BILASPUR, H.P.,





         RETIRED AS FOREMAN FROM
         HRTC BILASPUR.                             ....PETITIONER

         (BY SH. VARUN CHANDEL,
         ADVOCATE)


         AND

    1.   MANAGING DIRECTOR,
         HIMACHAL ROAD TRANSPORT
         CORPORATION, OLD BUS



         STAND, SHIMLA-I.
    2.   FINANCIAL ADVISOR-CUM-CHIEF
         ACCOUNTANT OFFICER,




         HIMACHAL PRADESH AT OLD
         BUS STAND, SHIMLA-1.





    3.   REGIONAL MANAGER, HRTC,
         DEPOT BILASPUR, DISTT.
         BILASPUR, H.P.                        ....RESPONDENTS





         (BY SH. AJAY K. CHAUHAN,
         ADVOCATE)

         EX. PETITION No.362 of 2021.
         SH. SURENDER KUMAR,
         S/O SH. BHAGAT RAM,
         VILLAGE SEO, P.O. NASWAL,
         TEHSIL GHUMARWIN,
         DISTT. BILASPUR H.P.,
         RETIRED AS INSPECTOR FROM
         HRTC, BILASPUR.                            ....PETITIONER




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                                   3



           (BY SH. VARUN CHANDEL,
           ADVOCATE)

           AND




                                                               .
    1.     MANAGING DIRECTOR,





           HIMACHAL ROAD TRANSPORT
           CORPORATION, OLD BUS
           STAND, SHIMLA-I.





    2.     FINANCIAL ADVISOR-CUM-CHIEF
           ACCOUNTANT OFFICER,
           HIMACHAL PRADESH AT OLD
           BUS STAND, SHIMLA-1.
    3.     REGIONAL MANAGER, HRTC,





           DEPOT BILASPUR, DISTT.
           BILASPUR, H.P.                            ....RESPONDENTS

        (SH. AJAY K. CHAUHAN,
        ADVOCATE)

    ______________________________________________________

                  These Execution Petitions coming on for admission

    this day, Hon'ble Mr. Justice Ravi Malimath, passed the



    following:




                              ORDER

Learned Standing Counsels, appearing for the respondents-HRTC, undertake that the order dated 22.03.2021, passed in CWP No.1839 of 2021, titled Om Prakash versus Himachal Road Transport Corporation and others; the order dated 22.03.2021, passed in CWP No.1840 of 2021, titled Dharam Singh versus Himachal Road Transport Corporation and others; and the order dated 22.04.2021, passed in CWP ::: Downloaded on - 31/01/2022 22:56:58 :::CIS 4 No.2494 of 2021, titled Surender Kumar versus HRTC and ors., will be complied with, within further six months. Their submissions are placed on record. Hence, ordered as such.

.

In view of the above submissions, the execution petitions are disposed off.






                                            ( Ravi Malimath )





                                           Acting Chief Justice


                                          ( Jyotsna Rewal Dua )

       August 25, 2021                          Judge
          (Yashwant)








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