Himachal Pradesh High Court
Sh. Om Parkash vs Himachal Road Transport Corporation ... on 25 August, 2021
Bench: Ravi Malimath, Jyotsna Rewal Dua
1
IN THE HIGH COURT OF HIMACHAL PRADESH AT SHIMLA
ON THE 25th DAY OF AUGUST, 2021
.
BEFORE
HON'BLE MR. JUSTICE RAVI MALIMATH,
ACTING CHIEF JUSTICE
&
HON'BLE MS. JUSTICE JYOTSNA REWAL DUA
EXECUTION PETITIOIN Nos.360, 361 & 362 of 2021
Between:-
EX. PETITION No.360 of 2021.
SH. OM PARKASH,
S/O SH. HET RAM,
VILLAGE MAJHARI,
P.O. JABBAR HATTI,
TEHSIL KANDAGHAT,
DISTT. SOLAN, H.P.,
RETIRED AS CARPENER FROM
HRTC, DHALLI, SHIMLA. ....PETITIONER
(BY SH. VARUN CHANDEL,
ADVOCATE)
AND
1. MANAGING DIRECTOR,
HIMACHAL ROAD TRANSPORT
CORPORATION, OLD BUS
STAND, SHIMLA-I.
2. FINANCIAL ADVISOR-CUM-CHIEF
ACCOUNTANT OFFICER,
HIMACHAL PRADESH AT OLD
BUS STAND, SHIMLA-1.
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3. REGIONAL MANAGER,
HRTC, DEPOT BILASPUR,
DISTT. BILASPUR, H.P. ....RESPONDENTS
(BY MS. SHUBH MAHAJAN,
.
ADVOCATE)
EX. PETITION No.361 of 2021.
SH. DHARAM SINGH,
S/O SH. LEKH RAM,
VILLAGE KATHYUN, P.O.
GANDHIR, TEHSIL JHANDHUTTA,
DISTT. BILASPUR, H.P.,
RETIRED AS FOREMAN FROM
HRTC BILASPUR. ....PETITIONER
(BY SH. VARUN CHANDEL,
ADVOCATE)
AND
1. MANAGING DIRECTOR,
HIMACHAL ROAD TRANSPORT
CORPORATION, OLD BUS
STAND, SHIMLA-I.
2. FINANCIAL ADVISOR-CUM-CHIEF
ACCOUNTANT OFFICER,
HIMACHAL PRADESH AT OLD
BUS STAND, SHIMLA-1.
3. REGIONAL MANAGER, HRTC,
DEPOT BILASPUR, DISTT.
BILASPUR, H.P. ....RESPONDENTS
(BY SH. AJAY K. CHAUHAN,
ADVOCATE)
EX. PETITION No.362 of 2021.
SH. SURENDER KUMAR,
S/O SH. BHAGAT RAM,
VILLAGE SEO, P.O. NASWAL,
TEHSIL GHUMARWIN,
DISTT. BILASPUR H.P.,
RETIRED AS INSPECTOR FROM
HRTC, BILASPUR. ....PETITIONER
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(BY SH. VARUN CHANDEL,
ADVOCATE)
AND
.
1. MANAGING DIRECTOR,
HIMACHAL ROAD TRANSPORT
CORPORATION, OLD BUS
STAND, SHIMLA-I.
2. FINANCIAL ADVISOR-CUM-CHIEF
ACCOUNTANT OFFICER,
HIMACHAL PRADESH AT OLD
BUS STAND, SHIMLA-1.
3. REGIONAL MANAGER, HRTC,
DEPOT BILASPUR, DISTT.
BILASPUR, H.P. ....RESPONDENTS
(SH. AJAY K. CHAUHAN,
ADVOCATE)
______________________________________________________
These Execution Petitions coming on for admission
this day, Hon'ble Mr. Justice Ravi Malimath, passed the
following:
ORDER
Learned Standing Counsels, appearing for the respondents-HRTC, undertake that the order dated 22.03.2021, passed in CWP No.1839 of 2021, titled Om Prakash versus Himachal Road Transport Corporation and others; the order dated 22.03.2021, passed in CWP No.1840 of 2021, titled Dharam Singh versus Himachal Road Transport Corporation and others; and the order dated 22.04.2021, passed in CWP ::: Downloaded on - 31/01/2022 22:56:58 :::CIS 4 No.2494 of 2021, titled Surender Kumar versus HRTC and ors., will be complied with, within further six months. Their submissions are placed on record. Hence, ordered as such.
.
In view of the above submissions, the execution petitions are disposed off.
( Ravi Malimath )
Acting Chief Justice
( Jyotsna Rewal Dua )
August 25, 2021 Judge
(Yashwant)
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