Madhya Pradesh High Court
Smt. Lata vs Smt. Beena on 28 January, 2020
Author: Rohit Arya
Bench: Rohit Arya
1 MP-6519-2019 The High Court Of Madhya Pradesh MP-6519-2019 (SMT. LATA Vs SMT. BEENA AND OTHERS) 2 Indore, Dated : 28-01-2020 Shri Praveen Kachole, learned counsel for the petitioner after arguing for some time prays for time further address the Court.
List after six weeks, as prayed for.
(ROHIT ARYA) JUDGE b/-
Digitally signed by M V R BALAJI SARMA Date: 28/01/2020 18:17:47