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State of West Bengal - Section

Section 8 in The West Bengal National University Of Juridical Sciences Act, 1999

8. Authorities of the University. -

The following shall be the authorities of the University:-
(1)the General Council;
(2)the Executive Council;
(3)the Academic Council;
(4)the Finance Committee; and
(5)such other authorities as may be declared by the University to be the authorities of the University.