Santosh Poswal W/O Surendra Gochar, D/O ... vs State Of Rajasthan on 20 December, 2018

[Cites 2, Cited by 4]

Rajasthan High Court - Jaipur

Santosh Poswal W/O Surendra Gochar, D/O ... vs State Of Rajasthan on 20 December, 2018

Bench: Alok Sharma

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

                  (1)S.B. Civil Writs No. 24957/2018

Santosh Poswal W/o Surendra Gochar, D/o Shri Sujan Singh,
Aged About 51 Years, R/o 121, New Gopal Vihar, Police Line,
Baran Road, Kota
                                                        ----Petitioner
                               Versus
1.    State   Of      Rajasthan,   Through    Principal    Secretary,
      Department Of Education, Govt. Secretariat, Jaipur
2.    District Education Officer, Secondary Education, Jhalawar
3.    District Education Officer, Elementary Education, Jhalawar
                                                   ----Respondents

Connected With (2)S.B. Civil Writs No. 14412/2018

1. Bhawar Lal Sharma S/o Dhanraj Sharma, Aged About 55 Years, R/o Downi, Tehsil Kapasan, District Chittorgarh, Rajasthan.

2. Shyam Sunder Borgama S/o Mool Chnad Borgama, Aged About 54 Years, R/o Brahmpuri Kapasan, Tehsil Kapasan, District Chittorgarh, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The District Education Officer, Secondary Education, Chittorgarh.

4. The District Education Officer, Elementary Education, Chittorgarh.

----Respondents (3)S.B. Civil Writs No. 16066/2018 Tabassum Parveen Wife Of Shri Shahazad Ali, Aged About 39 Years, Resident Of Near Moti Masjeed, Manohar Thana, District Jhalawar (Raj.)

----Petitioner Versus (2 of 93) [CW-24957/2018]

1. State Of Rajasthan Through Its Principal Secretary, Department Of Secondary Education, Government Of Rajasthan, Secretariat, Jaipur

2. The Director, Secondary Education, Bikaner, Rajasthan

3. District Education Officer, Secondary Education, Jhalawar (Raj)

----Respondents (4)S.B. Civil Writs No. 20334/2018 Ghanshyam Rathor S/o Nanuram, Aged About 47 Years, R/o Kachrakhedi, Post Fatehgarh, Via-Raipur, Distt. Jhalawar, Raj.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Jhalawar.

4. The District Education Officer, Elementary Education, Jhalawar.

----Respondents (5)S.B. Civil Writs No. 21998/2018 Ashok Kumar Yadav Son Of Shri Banshidahr, Aged About 45 Years, By Caste Aheer, Resident Of Village Mukundsinghpura, Post Rodwal, Tehsil Neemrana, District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan Through Its Dy. Secretary (Administration), Elementary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Alwar (Raj.)

5. District Education Officer, Elementary Education, Alwar (Raj.)

----Respondents (6)S.B. Civil Writs No. 22004/2018 (3 of 93) [CW-24957/2018]

1. Jaypal Singh Son Of Shri Sardar Singh, Aged About 39 Years, By Caste Yadav, Resident Of Village Mandha, Post Khanpur Aheer, Tehsil Mundawar, District Alwar (Raj.)

2. Balwant Singh Son Of Shri Sultan Singh, Aged About 35 Years, By Caste Yadav, Resident Of Ward No. 01, Tankaheri, Tehsil Kishangarhbas, District Alwar (Raj.)

3. Neeraj Sharma Son Of Shri Rampal Sharma, Aged About 38 Years, By Caste Brahmin, Resident Of Village, Post And Tehsil Kishangarhbas, District Alwar (Raj.)

----Petitioners Versus

1. State Of Rajasthan Through Its Dy. Secretary (Administration), Elementary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Alwar (Raj.)

5. District Education Officer, Elementary Education, Alwar (Raj.)

----Respondents (7)S.B. Civil Writs No. 22014/2018 Smt. Kirosta Yadav Daughter Of Shri Jagdish Prasad, Wife Of Rakesh Kumar, Aged About 38 Years, By Caste Aheer, Resident Of Siryani, Tehsil Neemrana, District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Dy. Secretary (Administration), Elementary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Alwar (Raj.)

5. District Education Officer, Elementary Education, Alwar (Raj.)

----Respondents (8)S.B. Civil Writs No. 22023/2018 (4 of 93) [CW-24957/2018] Charan Singh Son Of Shri Lal Singh, Aged About 39 Years, By Caste Aheer, Resident Of Village And Post Palawa, Tehsil Mundawar, District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan Through Its Dy. Secretary (Administration), Elementary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Alwar (Raj.)

5. District Education Officer, Elementary Education, Alwar (Raj.)

----Respondents (9)S.B. Civil Writs No. 22024/2018

1. Nehrupal Son Of Shri Munshi Ram, Aged About 47 Years, By Caste Kumhar, Resident Of Village Palawa, Tehsil Mundawar, District Alwar (Raj.)

2. Ram Naresh Son Of Shri Munshi Ram, Aged About 41 Years, By Caste Kumhar, Resident Of Village Palawa, Tehsil Mundawar, District Alwar (Raj.)

3. Dimple Rani Gupta Daughter Of Shri Raj Kumar Gupta, Aged About 36 Years, By Caste Mahajan, Resident Of C- 680, Budh Vihar, Alwar (Raj.)

4. Sunita Gupta Daughter Of Shri Om Prakash Gupta Wife Of Shri Dinesh Kumar Gupta, By Caste Mahajan, Residentof Bhawani Shankar Kund Mandi, District Rewari, Haryana.

----Petitioners Versus

1. State Of Rajasthan Through Its Dy. Secretary (Administration) Elementary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Alwar (Raj.)

5. District Education Officer, Elementary Education, Alwar (5 of 93) [CW-24957/2018] (Raj.)

----Respondents (10)S.B. Civil Writs No. 22033/2018 Anil Sharma Son Of Shri Kishan Lal Sharma, Aged About 45 Years, By Caste Sharma, Resident Of Village And Post Tatarpur, Tehsil Mundawar, District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan Through Its Dy. Secretary (Administration), Elementary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Alwar (Raj.)

5. District Education Officer, Elementary Education, Alwar (Raj.)

----Respondents (11)S.B. Civil Writs No. 22047/2018 Ram Singh Yadav Son Of Shri Arjun Singh Yadav, By Caste Aheer, Aged About 46 Years, Resident Of Village Daulatsinghpura, Post Pratapsinghpura, Tehsil Neemrana, District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan Through Its Dy. Secretary (Administration), Elementary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Alwar (Raj.)

5. District Education Officer, Elementary Education, Alwar (Raj.)

----Respondents (12)S.B. Civil Writs No. 22071/2018 Satyaveer Barala S/o Hosiyar Singh, Aged About 34 Years, R/o (6 of 93) [CW-24957/2018] Vpo Saree, Tehsil Chirawa, District Jhunjhunu, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Director, Primary Education, Rajasthan, Bikaner.

4. The District Education Officer (Secondary), Jhunjhunu.

5. The District Education Officer (Primary), Jhunjhunu.

----Respondents (13)S.B. Civil Writs No. 22074/2018

1. Rajveer Singh S/o Sant Kumar, Aged About 49 Years, R/o Village Raghunathpura, Post Derwala Via Nuwa, District Jhunjhunu, Rajasthan.

2. Santosh D/o Prithvi Singh, Aged About 49 Years, R/o New Housing Board, 11/11, Jhunjhunu, Rajasthan.

----Petitioners Versus

1. The State Of Rajasthan Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Director, Primary Education, Rajasthan, Bikaner.

4. The District Education Officer (Secondary), Jhunjhunu

5. The District Education Officer (Primary), Jhunjhunu.

----Respondents (14)S.B. Civil Writs No. 22076/2018 Mahender S/o Heera Ram Choudhary, Aged About 35 Years, R/o Village Dhonkaliya, Post Khokhar, Tehsil Parbatsar, District Nagaur, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Director, Primary Education, Rajasthan, Bikaner.

4. The District Education Officer (Secondary-I), Nagaur.

(7 of 93) [CW-24957/2018]

5. The District Education Officer (Primary), Nagaur.

----Respondents (15)S.B. Civil Writs No. 22171/2018 Jagdish Yadav Son Of Late Shri Som Dutt Yadav, Aged About 47 Years, By Caste Aheer, Resident Of Village And Post Siryani, Tehsil Neemarana, District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan Through Its Dy. Secretary (Administration), Elementary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Alwar (Raj.)

5. District Education Officer, Elementary Education, Alwar (Raj.)

----Respondents (16)S.B. Civil Writs No. 22179/2018 Indira Yadav W/o Shri Suresh Yadav, Aged About 52 Years, R/o 13/385, Ahir Mohalla, Atalbandh, Neemda Gate, Bharatpur (Raj.)

----Petitioner Versus

1. State Of Rajasthan Through Its Secretary, Education Department, Govt. Of Rajasthan, Secretariat, Jaipur (Raj.)

2. Director, Secondary Education, Bikaner (Raj.).

3. District Education Officer, Secondary Education - 1St, Bharatpur (Raj.).

4. District Education Officer, Elementary Education, Bharatpur (Raj.)

----Respondents (17)S.B. Civil Writs No. 22188/2018 Smt. Dayawati Yadav W/o Sarmendra Yadav, Aged About 38 Years, B/c Yadav (Obc), R/o Village And Post Behror, District Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Science And Math At Govt. Ups Mudia (8 of 93) [CW-24957/2018] Khera, Block Behror In District Alwar (Raj.).

----Petitioner Versus

1. The State Of Rajasthan Through Secretary, Elementary Education, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Director, Elementary Education, Rajasthan, Bikaner.

4. The District Education Officer Secondary-I, Alwar.

5. The District Education Officer, Elementary Education, Alwar.

6. The Senior Deputy District Education Officer Cum Block Elementary Education Officer, P.s. Behror, District Alwar.

----Respondents (18)S.B. Civil Writs No. 22196/2018 Rakhi W/o (Late) Shri Puneet Choudhary, Aged About 46 Years, R/o Village And Post Peharsar, Tehsil Nadbai, Distt. Bharatpur Presently Residence Of Anirudh Nagar, Bharatpur (Raj.)

----Petitioner Versus

1. State Of Rajasthan Through Its Secretary, Education Department, Govt. Of Rajasthan, Secretariat, Jaipur (Raj.)

2. Director, Secondary Education, Bikaner (Raj.).

3. District Education Officer, Secondary Education - 1St, Bharatpur (Raj.).

4. District Education Officer, Elementary Education, Bharatpur (Raj.)

----Respondents (19)S.B. Civil Writs No. 22197/2018 Parshuram Nagar S/o Udai Lal Nagar, Aged About 45 Years, R/o Village Karjuna, Tehsil Atru, District Baran, Rajasthan

----Petitioner Versus

1. The State Of Rajasthan, Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur

2. The Director, Secondary Education, Rajasthan, Bikaner

3. The Director, Primary Education, Rajasthan, Bikaner (9 of 93) [CW-24957/2018]

4. The District Education Officer (Secondary), Baran

5. The District Education Officer (Primary), Baran

----Respondents (20)S.B. Civil Writs No. 22198/2018 Hari Singh Gurjar S/o Ram Kishan Gurjar, Aged About 56 Years, R/o Village Bhopur Shaypur, Post Ghanoli, Tehsil Mahwa, Dausa, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Director, Primary Education, Rajasthan, Bikaner.

4. The District Education Officer (Secondary), Dausa.

5. The District Education Officer (Primary), Dausa.

----Respondents (21)S.B. Civil Writs No. 22207/2018

1. Anil Kumar Yadav S/o Lala Ram Yadav, Aged About 30 Years, B/c Yadav (Obc), R/o Village Gujariya, Post Basai, Tehsil Behror, District Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject English At Govt. Ups Mudia Khera, Block Behror In District Alwar (Raj.).

2. Sanjay Kumar Yadav S/o Girraj Prasad, Aged About 42 Years, B/c Yadav (Obc), R/o Village Bhitera, Post Rivali, Tehsil Behror, District Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Math And Science At Govt. U.p.s. Bhamdaka, P.s./block Tijara, District Alwar (Raj.).

----Petitioners Versus

1. The State Of Rajasthan, Through Secretary, Elementary Education, Govt. Of Rajasthan, Secretariat, Jaipur

2. The Director Elementary Education Rajasthan, Bikaner

3. The District Education Officer Secondary-I, Alwar

4. The District Education Officer, Elementary Education, Alwar (10 of 93) [CW-24957/2018]

5. The Senior Deputy District Education Officer Cum Block Elementary Education Officer, P.s. Behror, District Alwar

----Respondents (22)S.B. Civil Writs No. 22216/2018 Saiyad Mahaboobali S/o Saiyad Mumtaj Tali, Aged About 51 Years, R/o Master Colony, Kapasan, Post Kapasan, Tehsil Kapasan, District Chittorgarh, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Director, Primary Education, Rajasthan, Bikaner.

4. The District Education Officer (Secondary), Chittorgarh.

5. The District Education Officer (Primary), Chittorgarh.

----Respondents (23)S.B. Civil Writs No. 22218/2018 Laxmi Kanta Sharma D/o Ram Gopal Sharma, Aged About 45 Years, R/o Tilak Nagar, Near Moti Petrol Pump, Jaipur Road, Deoli, Tonk, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Director, Primary Education, Rajasthan, Bikaner.

4. The District Education Officer (Secondary), Tonk.

5. The District Education Officer (Primary), Tonk.

----Respondents (24)S.B. Civil Writs No. 22224/2018 Harveer Singh S/o Banai Singh, Aged About 39 Years, R/o Vpo Undra, Tehsil And District Bharatpur, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

(11 of 93) [CW-24957/2018]

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Director, Primary Education, Rajasthan, Bikaner.

4. The District Education Officer, (Secondary-I), Bharatpur.

5. The District Education Officer (Primary), Bharatpur.

----Respondents (25)S.B. Civil Writs No. 22225/2018 Mohan Singh S/o Moola Ram, Aged About 37 Years, R/o Vpo Sarsena, Tehsil Weir, District Bharatpur, Rajasthan

----Petitioner Versus

1. The State Of Rajasthan, Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur

2. The Director, Secondary Education, Rajasthan, Bikaner

3. The Director, Primary Education, Rajasthan, Bikaner

4. The District Education Officer (Secondary-I), Bharatpur

5. The District Education Officer (Primary), Bharatpur

----Respondents (26)S.B. Civil Writs No. 22259/2018 Dharmender Yadav Son Of Shri Musddi Lal, Aged About 34 Years, By Caste Aheer, Resident Of Village Mohaldiya, Post Kolila, Tehsil Neemrana, District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan Through Its Dy. Secretary (Administration), Elementary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Alwar (Raj.)

5. District Education Officer, Elementary Education, Alwar (Raj.)

----Respondents (27)S.B. Civil Writs No. 22392/2018 Somdatta Mudgal S/o Radheyshyam Sharma, Aged About 37 Years, R/o Village Kheriya Brahmin Post Jharkai Tehsil Nadbai (12 of 93) [CW-24957/2018] District Bharatpur (Rajasthan) Posted At Present Working Government Upper Primary School, Chidaruaa, Tehsil Nadbai, District Bharatpur, On The Post Of Teacher Grade-Iii Level-Ii At Present Transferred/setup Changed To Government Senior Secondary School, Bansburja, Tehsil Nagar, District Bharatpur (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan Through Secretary Panchayati Raj Department, Govt. Secretariat, Jaipur (Rajasthan)

2. Secretary, Secondary Education Department, Govt.

Secretariat, Jaipur (Rajasthan)

3. Director, Secondary Education, Rajasthan, Bikaner (Rajasthan)

4. Director, Elementary Education, Rajasthan Bikaner (Rajasthan)

5. Chief Executive Officer, Zila Parisad, Bharatpur (Rajasthan)

6. District Education Officer, Elementary Education, Bharatpur (Rajasthan)

7. District Education Officer, Secondary-I, Bharatpur

----Respondents (28)S.B. Civil Writs No. 22398/2018 Bablu Ram Yogi S/o Mohan Singh, Aged About 27 Years, R/o Village Jatpura Post Bajhera Kalan, Tehsil Weir , District Bharatpur (Rajasthan)At Present Working On The Post Of Teacher Grade-Iii Level-Ii (Science-Math-Subject) At Government Girls Upper Primary School, Dharsoni Tehsil Weir, District Bharatpur (Rajasthan) At Present Transferred/setup Changed In Government Senior Secondary School, Satwari Tehsil Pahadi District Bharatpur (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan Through Secretary Panchayati Raj Department, Govt. Secretariat, Jaipur (Rajasthan)

2. Secretary, Secondary Education Department, Govt.

Secretariat, Jaipur (Rajasthan)

3. Director, Secondary Education, Rajasthan, Bikaner (Rajasthan) (13 of 93) [CW-24957/2018]

4. Director, Elementary Education, Rajasthan, Bikaner (Rajasthan)

5. Chief Executive Officer, Zila Parisad, Bharatpur (Rajasthan)

6. District Education Officer, Elementary Education, Bharatpur (Rajasthan)

7. District Education Officer, Secondary-I, Bharatpur

----Respondents (29)S.B. Civil Writs No. 22417/2018 Bhoopendra Singh S/o Phool Singh, Aged About 36 Years, R/o Kumher Road, Teachers Colony, Katra, Nadbai, District Bharatpur (Rajasthan)At Present Working On The Post Of Teacher Grade-Iii Level-Ii (Sst-Subject) At Government Upper Primary School, Ghera, Gram Panchayat Bhadeera Tehsil Nadbai, District Bharatpur (Rajasthan) At Present Transferred/setup Changed In Government Adarsh Senior Secondary School, Ganwari Tehsil Kaman District Bharatpur (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan Through Secretary Panchayati Raj Department, Govt. Secretariat, Jaipur (Rajasthan)

2. Secretary, Secondary Education Department, Govt.

Secretariat, Jaipur (Rajasthan)

3. Director, Secondary Education Rajasthan, Bikaner (Rajasthan)

4. Director, Elementary Education Rajasthan, Bikaner (Raj.)

5. Chief Executive Officer, Zila Parisad, Bharatpur (Raj.)

6. District Education Officer, Elementary Education, Bharatpur (Raj.)

7. District Education Officer, Secondary-I, Bharatpur (Raj.)

----Respondents (30)S.B. Civil Writs No. 22443/2018 Shri Ram Saini S/o Jagdish Prasad Saini, Aged About 36 Years, R/o Plot No. 172, Shri Ganesh Nagar, Bindayaka Scheme, Sirsi Road, Sinwar Mod, Jhotwara, District Jaipur, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

(14 of 93) [CW-24957/2018]

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Director, Primary Education, Rajasthan, Bikaner.

4. District Education Officer, (Secondary-I), Jaipur.

5. District Education Officer, Primary, Jaipur.

----Respondents (31)S.B. Civil Writs No. 22482/2018 Mahesh Kumar S/o Shri Radhan Soora, Aged About 56 Years, R/o Village Rasora, Post Bhimsar, District Jhunjhunu (Raj.)

----Petitioner Versus

1. The State Of Rajasthan Through Dy. Secretary, Education (Group-2) Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. The Director, Secondary Education, Bikaner (Raj.)

3. District Education Officer (Secondary), Jhunjhunu (Raj.)

----Respondents (32)S.B. Civil Writs No. 22491/2018 Sandeep Sharma S/o Pradeep Kumar Sharma, Aged About 42 Years, R/o K-50, Himmat Nagar, Tonk Road, Gopalpura Mode, Jaipur.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Jaipur.

4. The District Education Officer, Elementary Education, Jaipur.

----Respondents (33)S.B. Civil Writs No. 22492/2018 Premkumar S/o Syoram Singh, Aged About 42 Years, R/o Village And Post - Madhogarh, Tehsil - Khetri, Dist.- Jaipur, Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary To The (15 of 93) [CW-24957/2018] Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Jaipur.

4. The District Education Officer, Elementary Education, Jaipur.

----Respondents (34)S.B. Civil Writs No. 22493/2018 Sunil Tiwari S/o Shri Ram Sevak Tiwari, Aged About 56 Years, R/o Plot No. 126, Barakat Nagar, Tonk Phatak, Jaipur, Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Jaipur.

4. The District Education Officer, Elementary Education, Jaipur.

----Respondents (35)S.B. Civil Writs No. 22494/2018 Brahm Prakash Son Of Shri Sheeshram, Aged About 49 Years, By Caste Aheer, Resident Of Village Ramchandrapura, Post Partapur, Tehsil Neemrana, District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan Through Its Dy. Secretary (Administration), Elementary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Alwar (Raj.)

5. District Education Officer, Elementary Education, Alwar (Raj.)

----Respondents (36)S.B. Civil Writs No. 22504/2018 (16 of 93) [CW-24957/2018] Hem Lata Gupta W/o Shri Mahesh Kumar Gupta, Aged About 59 Years, R/o 22, Jagdish Colony, Mahesh Nagar, Tonk Phatak, Jaipur.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Jaipur.

4. The District Education Officer, Elementary Education, Jaipur.

----Respondents (37)S.B. Civil Writs No. 22593/2018 Rajneesh Kumar Meena S/o Badri Prasad Meena, Aged About 36 Years, R/o P. No. 1, New Colony, Prem Nagar, Malviya Nagar, Jaipur, Rajasthan

----Petitioner Versus

1. The State Of Rajasthan, Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur

2. The Director, Secondary Education, Rajasthan, Bikaner

3. The Director, Primary Education, Rajasthan, Bikaner

4. The District Education Officer (Secondary-I), Bharatpur

5. The District Education Officer (Primary), Bharatpur

----Respondents (38)S.B. Civil Writs No. 22606/2018 Chandra Mohan Goswami S/o Shri Lalit Mohan Goswami, Aged About 58 Years, R/o Near Harnakush Kua, Hindaun City, District Karauli. At Present Working As Teacher Grade-Iii (Level-2) In Government Upper Primary School, Chamanpura, Hindaun City, District Karauli.

----Petitioner Versus

1. State Of Rajasthan Through Its Principal Secretary, Education Department, Secretariat, Jaipur.

2. District Education Officer (Secondary), Karauli.

(17 of 93) [CW-24957/2018]

3. District Education Officer, Elementary Education, Karauli.

4. Murari Lal Meena, Teacher Grade-Iii (Level-2) Through District Education Officer (Secondary), Karauli.

----Respondents (39)S.B. Civil Writs No. 22609/2018

1. Rakesh Kumar S/o Shri Manohar Lal, Aged About 34 Years, R/o Moibharu, Tehsil Buhana, District Jhunjhunu. At Present Working As Teacher Grade-Iii (Level-2) English In Government Upper Primary School, Saga, Panchayat Samiti Buhana, District Jhunjhunu.

2. Vijay Singh S/o Shri Ram Niwas, Aged About 36 Years, R/o Village And Post Khanpur, Tehsil Buhana, Distt. Jhunjhunu. At Present Working As Teacher Grade-Iii (Level-2) English In Government Upper Primary School, Khanpur Maharana, Panchayat Samiti Buhana, District Jhunjhunu.

----Petitioners Versus

1. State Of Rajasthan Through Its Principal Secretary, Education Department, Secretariat, Jaipur.

2. District Education Officer, (Secondary Education) Jhunjhunu

3. District Education Officer, Elementary Education, Jhunjhunu.

----Respondents (40)S.B. Civil Writs No. 22630/2018 Kriparam Gurjar S/o Shri Girraj Gurjar, Aged About 29 Years, B/c Gurjar, R/o Village Guvadi, Post Narayanpur Tatwada, Tehsil Gangapurcity, District Sawai Madhopur, At Present Posted As Second Grade Teacher Level- Ii (Maths And Science), Govt. Upper Primary School, Kotdi, Panchayat Samiti, Gangapur City, District Sawaimadhopur, Rajasthan

----Petitioner Versus

1. District Education Officer, Secondary, Sawaimadhopur, Rajasthan

2. Director, Secondary Education, Bikaner, Rajasthan

----Respondents (18 of 93) [CW-24957/2018] (41)S.B. Civil Writs No. 22632/2018 Archana Bharti Sharma, W/o Shri Brij Kishor Sharma, Aged About 45 Years, R/o Krishna Colony, Hindaun City, District Karauli. At Present Working As Teacher Grade-Iii (Level-1) In Government Upper Primary School (Girls), Shahganj, Hindaun City, District Karauli.

----Petitioner Versus

1. State Of Rajasthan Through Its Principal Secretary, Education Department, Secretariat, Jaipur.

2. District Education Officer (Secondary Education), Karauli.

3. District Education Officer (Elementary Education), Karauli.

----Respondents (42)S.B. Civil Writs No. 22633/2018

1. Rajpal Singh S/o Shri Mohar Singh, Aged About 49 Years, R/o Village Ismailpur, Post Pichanwa, Tehsil Surajgarh, District Jhunjhunu. At Present Working As Teacher Grade- Iii (Level-2) Hindi In Government Upper Primary School, Ramrikh Ki Dhani, Panchayat Samiti, Surajgarh, District Jhunjhunu.

2. Suresh Kumar Sharma, S/o Shri Richhpal Sharma, Aged About 48 Years, R/o Moipurani, Tehsil Buhana, District Jhunjhunu. At Present Working As Teacher Grade-Iii (Level-2) Hindi In Government Primary School, Bishanpura, Panchayat Samiti, Buhana, District Jhunjhunu.

3. Hardwari Lal, S/o Shri Om Prakash, Aged About 48 Years, R/o Pacheri Bari, Tehsil Buhana, Distt. Jhunjhunu. At Present Working As Teacher Grade-Iii (Level-2) Hindi In Government Upper Primary School, Majari, Panchayat Samiti, Buhana, District Jhunjhunu.

4. Ashok Kumar S/o Shri Ram Pratap, Aged About 50 Years, R/o Village And Post Ghardana Khurd, Tehsil Buhana, District Jhunjhunu. At Present Working As Teacher Grade- Iii (Level-2) Hindi In Government Upper Primary School, Shivpura, Panchayat Samiti, Buhana, District Jhunjhunu.

----Petitioners Versus

1. State Of Rajasthan Through Its Principal Secretary, (19 of 93) [CW-24957/2018] Education Department, Secretariat, Jaipur

2. District Education Officer (Secondary Education), Jhunjhunu

3. District Education Officer, Elementary Education, Jhunjhunu

----Respondents (43)S.B. Civil Writs No. 22634/2018 Pancha Ram Kalbi S/o Shri Narasi Ram, Aged About 38 Years, R/o Village Thobau, Dist. - Jalore, Raj.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Jalore.

4. The District Education Officer, Elementary Education, Jalore.

----Respondents (44)S.B. Civil Writs No. 22641/2018 Mohan Lal Choudhary S/o Shri Suja Ram, Aged About 39 Years, R/o Goliyo Ka Vas Village- Raithal, Jalore, Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Jalore.

4. The District Education Officer, Elementary Education, Jalore.

----Respondents (45)S.B. Civil Writs No. 22658/2018 Mohan Lal Sharma S/o Shri Lal Chand Sharma, Aged About 51 Years, Resident Of Village Basai Bhopalsingh Post Majra Teh. Neemrana District Alwar. (Rajasthan)

----Petitioner (20 of 93) [CW-24957/2018] Versus

1. State Of Rajasthan, Through Principal Secretary To The Government, Secondary Education, Govt. Secretariat ,jaipur. ( Rajasthan )

2. Director Secondary Education, Bikaner,rajasthan.

3. District Education Officer, Secondary First, Alwar.

Rajasthan .

----Respondents (46)S.B. Civil Writs No. 22659/2018 Om Prakash Sharma S/o Shri Mohan Lal Sharma, Aged About 55 Years, R/o Thakursi Ka Bas, P.o. Hingonia, Via Jobner, Jaipur, Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Jaipur.

4. The District Education Officer, Elementary Education, Jaipur.

----Respondents (47)S.B. Civil Writs No. 22660/2018 Ratan Lal Saini S/o Shri Kalyan Shai Saini, Aged About 53 Years, R/o Kalyan Kunj, Nadi Ka Fatak, Benar Road, Jhotwara, Jaipur, Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Jaipur.

4. The District Education Officer, Elementary Education, Jaipur.

----Respondents (48)S.B. Civil Writs No. 22664/2018

1. Naresh Kumar Son Of Shri Ramchandra Yadav, Aged (21 of 93) [CW-24957/2018] About 48 Years, By Caste Aheer, Resident Of Village Binoliya, Post Jodiya, Tehsil Tijara, District Alwar (Raj.)

2. Ishwar Singh Son Of Shri Rajendra Singh, Aged About 43 Years, By Caste Aheer, Resident Of Village Nanagwas, Tehsil Neemrana, District Alwar (Raj.)

3. Karan Singh Nirwan Son Of Shri Dilip Singh, Aged About 35 Years, Resident Of Village And Post Jasaraparu (Kothi Ki Dhani), Tehsil Khetri, District Jhunjhunu (Raj.)

----Petitioners Versus

1. State Of Rajasthan Through Its Dy. Secretary (Administration), Elementary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Alwar (Raj.)

5. District Education Officer, Elementary Education, Alwar (Raj.)

6. District Education Officer, Secondary Education-I, Jhunjhunu (Raj.)

7. District Education Officer, Elementary Education, Jhunjhunu (Raj.)

----Respondents (49)S.B. Civil Writs No. 22666/2018 Mamta Somsiya S/o Shri Kailash Prasad, Aged About 37 Years, R/o P.n. 114-B, Shri Kalyan Nagar, Karatarpura, Jaipur, Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Jaipur.

4. The District Education Officer, Elementary Education, Jaipur.

                                                           ----Respondents
                                     (22 of 93)                [CW-24957/2018]

(50)S.B. Civil Writs No. 22667/2018 Smt. Anita Chahar Wife Of Shri Prem Chand Chahar, Aged About 46 Years, By Caste Jat, Resident Of Village And Post Samaspur, Tehsil And District Jhunjhunu (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Dy. Secretary (Administration), Elementary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Jhunjhunu (Raj.)

5. District Education Officer, Elementary Education, Jhunjhunu (Raj.)

----Respondents (51)S.B. Civil Writs No. 22668/2018 Neetu Singh W/o Shri Arun Kumar Singh, Aged About 43 Years, R/o 22-B-53, Haldighati Marg, Pratap Nagar, Jaipur, Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Jaipur.

4. The District Education Officer, Elementary Education, Jaipur.

----Respondents (52)S.B. Civil Writs No. 22675/2018 Rakesh Kumar S/o Shri Mool Chand, Aged About 38 Years, R/o Lohargal Road, Bus Stand Golyana, Chirana, Jhunjhunu, Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

(23 of 93) [CW-24957/2018]

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Jalore.

4. The District Education Officer, Elementary Education, Jalore.

----Respondents (53)S.B. Civil Writs No. 22680/2018 Atahar Ali Pathan S/o Shri Nazar Ali Pathan, Aged About 36 Years, R/o House No. 21, Gautam Colony, Borkhera, Kota

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur

2. District Education Officer, Secondary Education, Baran

3. District Education Officer, Elementary Education, Baran

----Respondents (54)S.B. Civil Writs No. 22682/2018 Indrajeet Sharma S/o Shri Puran Lal, aged about 38 years, R/o Village Chhonkarwada, Tehsil Bhusawar, District Bharatpur, (Raj.) Teacher grade -III, L-2

----Petitioners Versus

1. State of Rajasthan through Principal Secretary, Department of Education, Govt. Secretariat, Jaipur.

2. District Education Officer, Secondary Education-I, Bharatpur.

3. District Education Officer, Elementary Education, Bharatpur

----Respondents (55)S.B. Civil Writs No. 22683/2018 Babu Lal Balai S/o Shri Bhonri Lal Balai, Aged About 43 Years, R/o Village Kathawla, Post Yarlipura, Tehsil Chaksu, Distt. Jaipur (Raj.)

----Petitioner Versus (24 of 93) [CW-24957/2018]

1. The State Of Rajasthan, Through Its Principal Secretary, Elementary Education, Education Department, Govt. Of Rajasthan, Secretariat, Jaipur

2. The District Education Officer, Secondary-I, Jaipur

----Respondents (56)S.B. Civil Writs No. 22717/2018 Bhoor Singh Jatav S/o Shivli Ram Jatav, Aged About 58 Years, R/o Village Gunsar, Post Kheda Jamalpur, Tehsil Hindaun, District Karauli At Present Working As Teacher Grade Iii, Level Ii At Government Primary School Parmalankapura, Panchayat Samiti Karauli, District Karauli

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary, Education Department, Secretariat, Jaipur

2. Director Education Officer (Secondary), Karauli

3. District Education Officer, Elementary Education, Karauli

4. Murari Lal Meena, Teacher Grade-Iii (Level-2) Through District Education Officer (Secondary), Karauli

----Respondents (57)S.B. Civil Writs No. 22721/2018 Bhura Lal Raigar S/o Shri Chaturbhuj Raigar, Aged About 45 Years, R/o House No. 10, Manish Nagar, Behind Excise Office, Khandia Colony, Jhalawar, Rajasthan

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary, Department Of Education, Secretariat, Jaipur

2. The Director, Secondary Education, Bikaner

3. The Director Of Elementary Education, Bikaner

4. The District Education Officer, Secondary Education, Jhalawar

5. The District Education Officer, Elementary Education, Jhalawar

----Respondents (58)S.B. Civil Writs No. 22727/2018 Amit Kumar Chopdar S/o Shri Bharosi Lal, Aged About 36 Years, (25 of 93) [CW-24957/2018] R/o Shahbad Main Road, Opp. Ramdwara, Baran.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur.

2. District Education Officer, Secondary Education, Baran.

3. District Education Officer, Elementary Education, Baran.

----Respondents (59)S.B. Civil Writs No. 22734/2018

1. Kaluram Jat S/o Shri Bhainru Ram Jat, Aged About 37 Years, R/o Village Amarpura, Via Itawa Bhopji, Tehsil Chomu, District Jaipur

2. Sunita Choudhary W/o Shri Sandeep, Aged About 35 Years, R/o 8/59, Vidhyadhar Nagar, Jaipur

----Petitioners Versus

1. State Of Rajasthan Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur

2. District Education Officer, Secondary Education-I, Jaipur

3. District Education Officer, Elementary Education, Jaipur

----Respondents (60)S.B. Civil Writs No. 22739/2018 Kanhaiya Lal Nagar S/o Shri Pathulal Nagar, Aged About 38 Years, R/o Village Barad Gwaliya, Post Raifal, Tehsil Khanpur Distt. Jhalawar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan Through Principal Secretary, Department Of Education, Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The Director Of Elementary Education, Bikaner.

4. The District Education Officer, Secondary Education, Jhalawar.

5. The District Education Officer, Elementary Education, Jhalawar.

                                                    ----Respondents
                                  (26 of 93)           [CW-24957/2018]

(61)S.B. Civil Writs No. 22743/2018 Mohanlal Bairwa S/o Shri Shivlal Bairwa, Aged About 45 Years, R/o Tajpur, Mahukalan, Sawai Madhopur, Gangapur, Distt. Sawaimadhopur Rajasthan (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary, Department Of Education, Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The Director Of Elementary Education, Bikaner.

4. The District Education Officer, Secondary Education, Jhalawar.

5. The District Education Officer, Elementary Education, Jhalawar.

----Respondents (62)S.B. Civil Writs No. 22745/2018 Mahendra Kumar Meena S/o Shri Manak Chand Meena, Aged About 39 Years, R/o House No. C/71, Indra Colony, Vigyan Nagar, Kota (Raj).

----Petitioner Versus

1. The State Of Rajasthan Through Principal Secretary, Department Of Education, Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The Director, of Elementary Education, Bikaner.

4. The District Education Officer, Secondary Education, Jhalawar.

5. The District Education Officer, Elementary Education, Jhalawar.

----Respondents (63)S.B. Civil Writs No. 22753/2018 Rajendra Prasad Sharma S/o Late Shri Tara Chand Sharma, Aged About 55 Years, R/o Behind Chopra Temple, Uma Nagar, Dholpur, Rajasthan.

                                                      ----Petitioner
                              Versus
                                 (27 of 93)           [CW-24957/2018]

1. The State Of Rajasthan Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Director, Primary Education, Rajasthan, Bikaner.

4. The District Education Officer (Secondary), Dholpur.

5. The District Education Officer (Primary), Dholpur.

6. Geeta Kumar, Working As Teacher Grade Iii At Govt.

Upper Primary School, Ghadi Kareelpur, Dholpur.

----Respondents (64)S.B. Civil Writs No. 22756/2018

1. Devi Chand Gameriya S/o Shri Laxmi Narayan, Aged About 51 Years, R/o Kumhar Mohalla, Suket, Tehsil Ramganj Mandi, District Kota

2. Ramesh Gour S/o Shri Brij Mohan Gaur, Aged About 54 Years, R/o Teachers Colony, Ramganj Mandi, District Kota

3. Anil Kumar Carpenter S/o Shri Radheshyam, Aged About 44 Years, R/o House No. 684, Mehar Mohalla, Chechat, Chandrapura Ramganjmandi, Kota

4. Gulab Chand Soni S/o Shri Madan Lal Soni, Aged About 50 Years, R/o Village And Post Chechat, Tehsil Ramganj Mandi, District Kota

----Petitioners Versus

1. State Of Rajasthan Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur

2. District Education Officer, Secondary Education, Kota

3. District Education Officer, Elementary Education, Kota

----Respondents (65)S.B. Civil Writs No. 22775/2018 Firoza Bano Harsory D/o Shri Abdul Hameed Harsory, Aged About 34 Years, By Caste Muslim, R/o Bada Mohalla, Ward No. 9, Sarwar, District Ajmer (Rajasthan)

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur

2. The Director, Secondary Education, Bikaner (28 of 93) [CW-24957/2018]

3. District Education Officer, Secondary-I, Ajmer

----Respondents (66)S.B. Civil Writs No. 22785/2018 Laxman Singh S/o Shri Ramji Lal, Aged About 37 Years, R/o Vpo Mai, Tehsil Nadabi, District Bharatpur, Rajasthan.

----Petitioner Versus

1. Director, Secondary Education, Rajasthan, Bikaner.

2. District Education Officer, Secondary-I, Bharatpur.

----Respondents (67)S.B. Civil Writs No. 22786/2018

1. Dinesh Kumar Yadav S/o Kishan Lal, Aged About 37 Years, B/c Yadav (Obc), R/o Village Mundawar Khurd, Post Karnikot, Block Mundawar, District Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Maths And Science At Govt. U.p.s. Kyara, Block Mundawar, District Alwar (Raj.)

2. Laxman Singh Yadav S/o Rameshwar Dayal, Aged About 40 Years, B/c Yadav (Obc), R/o Village Naya Gaon, Post Hatundi, Tehsil Mundawar, District Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Maths And Science At Govt. U.p.s. Jhajharpur, Block Mundawar, District Alwar (Raj.)

3. Krishan Yadav S/o Rati Ram, Aged About 40 Years, B/c Yadav (Obc), R/o Village And Post Dughera, Tehsil Behror, District Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Math And Science At Govt. U.p.s. Sanoli, Block Mundawar, District Alwar (Raj.)

4. Devendra Singh Yadav S/o Bhupsingh, Aged About 58 Years, B/c Yadav (Obc), R/o Ward No. 2, Behror, District Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Social Science At Govt. P.s. Krishan Nagar, Block Behror, District Alwar (Raj.)

5. Laxmi Narayan Dhaka S/o Malaram, Aged About 51 Years, B/c Jat(Obc), R/o Village Bas Dhakan, Tehsil And District Churu (Raj.) Presently Working On The Post Of Teacher Grade-Iii At Govt. P.s. Karnana Bass, Sirsala, District Churu (Raj.) (29 of 93) [CW-24957/2018]

6. Leeladhar Sharma S/o Indra Chand Sharma, Aged About 46 Years, B/c Brahmin, R/o Vpo Rajpura, Tehsil Taranagar, District Churu (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Sanskrit At Govt. Ups. Shahid Sitaram Braham Nagar, Tehsil Taranagar, District Churu (Raj.)

7. Jaiprakash S/o Bhagwana Ram, Aged About 43 Years, B/c Jat(Obc), R/o Vpo Ratan Nagar, Tehsil And District Churu (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Sanskrit At Govt. Ups Juharpura, District Churu (Raj.)

8. Jagdish Prasad Nai S/o Bajrang Lal, Aged About 53 Years, B/c Nai, R/o Vpo Fagalwa, Tehsil Dhodh, District Sikar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Sanskrit At Govt. Ups Meghwal Basti Devani, Tehsil Sujangarh, District Churu (Raj.)

9. Smt. Kavita Meena D/o Rameshwar Lal Meena W/p Prabhuram Meena, Aged About 45 Years, B/c Meena (St), R/o Ward No. 30, Near Netji Ka Temple, Tehsil Rajgarh, District Churu (Raj.) Presently Working On The Post Of Teacher Grade-Iii At Govt. P.s. Karanisar, Tehsil And District Churu (Raj.)

10. Satyaveer Singh Jat S/o Maniram, Aged About 55 Years, R/o Vpo Sulkhaniya Chhota, Tehsil Rajgarh, District Churu (Raj.) Presently Working On The Post Of Teacher Grade-Iii At Govt. P.s. Dhani Maliyan, Sulkhania Chhota, Tehsil Rajgarh, District Churu (Raj.)

11. Mukesh Kumar S/o Shiv Raj Soni, Aged About 42 Years, B/c Soni (Obc), R/o Dev Dungri, Madanganj, V And P Kishangarh, District Ajmer (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Maths And Science At Govt. U.p.s. Nonadpura (Salemabad), Block Kishangarh, District Ajmer (Raj.)

----Petitioners Versus

1. The State Of Rajasthan, Through Secretary, Elementary Education, Govt. Of Rajasthan, Secretariat, Jaipur

2. The Director Secondary Education Rajasthan, Bikaner

3. The Director Elementary Education Education Rajasthan, Bikaner (30 of 93) [CW-24957/2018]

4. The District Education Officer Secondary, Churu

5. The District Education Officer Secondary, Alwar.

6. The District Education Officer Secondary-I, Ajmer.

7. The District Education Officer Elementary Education, Churu.

8. The District Education Officer Elementary Education, Alwar

9. The District Education Officer Elementary Education, Ajmer

----Respondents (68)S.B. Civil Writs No. 22800/2018

1. Banwari Lal S/o Shri Bhagwana Ram, Aged About 59 Years, R/o Village And Post Gothara Bhukran, Via Kudan, District Sikar

2. Jhabar Singh Bijarnia S/o Shri Buddha Ram Bijarnia, Aged About 48 Years, R/o Village And Post Vijay Nagar, Palsana, District Sikar

3. Shivpal Ram S/o Shri Baxaram, Aged About 55 Years, R/o Village Rampura, Post Nathawatpura, District Sikar

----Petitioners Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur

2. District Education Officer, Secondary Education-I, Sikar

3. District Education Officer, Elementary Education, Sikar

----Respondents (69)S.B. Civil Writs No. 22805/2018 Girdhari Lal Sharma S/o Shri Ram Niwas Sharma, Aged About 55 Years, R/o V And P Khandip, Tehsil Vazirpur, Distt. Sawai Madhopur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan Through Director, Secondary Education, Bikaner

2. The District Education Officer, (Secondary), Distt. Sawai Madhopur (31 of 93) [CW-24957/2018]

----Respondents (70)S.B. Civil Writs No. 22827/2018

1. Jeevan Ram S/o Shri Naina Ram, Aged About 47 Years, Resident Of Saket Nagar Near Suraj Colony, Beawer, Ajmer

2. Dilip Kumar Solanki S/o Shri Gheensu Lal Solanki, Aged About 41 Years, Resident Of House No. 1/178, Sanket Nagar, Housing Board, Beawer Ajmer

3. Dharmendra Singh S/o Shri Ganpat Singh, Aged About 43 Years, Resident Of Vijay Nagar Road, Sendariya, Beawer, District Ajmer

4. Lal Singh S/o Shri Mithu Singh, Aged About 52 Years, Resident Of Village And Post Kanarbeda Via Kharwa, Panchayat Samiti Masuda, District Ajmer

5. Nand Kishore Mahavar S/o Shri Bhagwan Das Ji Mahavar, Aged About 50 Years, Resident Of Opp. Ganga Mahi Temple, College Road, Beawer, District Ajmer

6. Kewal Chand Phulwari S/o Shri Sawal Ram Phulwari, Aged About 51 Years, Resident Of Dev Nagar Colony, Udaipur Road, Bhojpura, Post Nundi, Maldev, Beawer, District Ajmer

7. Lakhpati Sawlani S/o Shri Jay Dev Sawlani, Aged About 53 Years, Resident Of Sohan Nagar, Sendara Road, Beawer, District Ajmer

8. Shanti Lal Solaniki S/o Ratan Lal Solanki, Aged About 55 Years, Resident Of Outside Nehru Gate, Bitthal Basti, House No. 15, Near Ram Nagar Colony, Beawer, District Ajmer

9. Tara Bai W/o Sumer Singh, Aged About 39 Years, Resident Of 25/26 Idgah Road, Behind Telephone Exchange,vaishali Nagar, District Ajmer

10. Nawab Khan S/o Shri Nadir Khan, Aged About 48 Years, Resident Of Banola, Post Jhak, Tehsil Masuda Via Beawer, District Ajmer

----Petitioners Versus

1. The State Of Rajasthan, Through The Secretary, Department Of Education, Government Of Rajasthan, Jaipur (32 of 93) [CW-24957/2018]

2. The Director, Secondary Education, Bikaner

3. The District Education Officer, Secondary Education, Ajmer

4. The District Education Officer, Elementary Education, Ajmer

----Respondents (71)S.B. Civil Writs No. 22844/2018 Shubh Karan Mahrsi S/o Shri Prema Ram Sharma, Aged About 52 Years, Resident Of Village Molisar Chhota, Post Molisar Bada, Tehsil Ratangarh, Distt. Churu (Raj.)

----Petitioner Versus

1. State Of Rajasthan Through Assistant Secretary To The Government, Education (Gr. 2), Department, Elementary Education And Panchayati Raj Department, Government Secretariat, Jaipur.

2. Director, Secondary Education, Rajasthan, Bikaner.

3. District Education Officer, Secondary Education, Churu.

----Respondents (72)S.B. Civil Writs No. 22875/2018 Asha Sharma W/o Shri Hari Mohan Sharma, Aged About 39 Years, R/o P.no. 86, Tulsi Nagar, Sanganer Thana, Jaipur, Raj.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur

2. The Director, Elementary Education, Bikaner

3. The District Education Officer, Secondary, Jaipur

4. The District Education Officer, Elementary Education, Jaipur

----Respondents (73)S.B. Civil Writs No. 22884/2018 Laxmi Narayan Meena S/o Shri Chanda Lal, Aged About 56 Years, R/o V And P Shivdaspura, Tehsil - Chaksu, Jaipur (Raj.)

----Petitioner Versus (33 of 93) [CW-24957/2018]

1. State Of Rajasthan, Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Jaipur.

4. The District Education Officer, Elementary Education, Jaipur.

----Respondents (74)S.B. Civil Writs No. 22885/2018 Laxmi Narayan Biloniya S/o Shri Mahadev Biloniya, Aged About 54 Years, R/o V And P Garh, Tehsil Bassi, Jaipur, Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Jaipur.

4. The District Education Officer, Elementary Education, Jaipur.

----Respondents (75)S.B. Civil Writs No. 22887/2018 Sheela Jain W/o Shri Ashok Kumar Jain, Aged About 58 Years, R/o A-115, Nityanand Nagar, Queens Road, Jaipur, Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Jaipur.

4. The District Education Officer, Elementary Education, Jaipur.

----Respondents (76)S.B. Civil Writs No. 22888/2018 Rameshwar Dayal Sharma S/o Shri Ramnath Sharma, Aged About 54 Years, R/o 10, Madhuvan Vatika, Near Indra Bal (34 of 93) [CW-24957/2018] Niketan School, Agra Road, Jaipur, Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Jaipur.

4. The District Education Officer, Elementary Education, Jaipur.

----Respondents (77)S.B. Civil Writs No. 22889/2018 Hari Om Rathore S/o Shri Ramesh Chand Rathore, Aged About 39 Years, R/o 28, Sriram Colony, Ram Nagar, Sodala, Jaipur, Raj.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur

2. The Director, Elementary Education, Bikaner

3. The District Education Officer, Secondary, Alwar

4. The District Education Officer, Elementary Education, Alwar

----Respondents (78)S.B. Civil Writs No. 22893/2018 Satish Kumar Garg S/o Raghunandan Garg, Aged About 50 Years, R/o Village And Post Mandawara, Near Secondary School Tehsil Hindaun City District Karauli, Rajasthan Posted At Present Working Government Primary School, Gopipur Tehsil Hindaun City District Karuali On The Post Of Teacher Grade-Iii Level-Ii At Present Transferred/setup Changed To Government Senior Secondary School, Rundhpura District Karuali.

----Petitioner Versus

1. State Of Rajasthan Through Secretary, Panchayati Raj Department, Govt. Secretariat, Jaipur (Rajasthan)

2. Secretary, Secondary Education Department, Govt.

(35 of 93) [CW-24957/2018] Secretariat, Jaipur (Rajasthan)

3. Director, Secondary Education Rajasthan, Bikaner (Rajasthan)

4. Director, Elementary Education Rajasthan, Bikaner (Rajasthan)

5. Chief Executive Officer, Zila Parisad, Karauli(Rajasthan)

6. District Education Officer, Elementary Education, Karauli (Rajasthan)

7. District Education Officer, Secondary-,karauli, (Rajatshan )

----Respondents (79)S.B. Civil Writs No. 22894/2018 Lakhan Singh Jat S/o Chauthi Lal Jat, Aged About 52 Years, R/o Village And Post Vargama Tehsil Hindaun City District Karauli, Rajasthan Posted At Present Working Government Primary School, Azad Nagar Tehsil Hindaun City District Karuali On The Post Of Teacher Grade-Iii Level-Ii At Present Transferred/setup Changed To Government Senior Secondary School, Bahadurpur Tehsil Mandrail District Karuali.

----Petitioner Versus

1. State Of Rajasthan Through Secretary Panchayati Raj Department, Govt. Secretariat, Jaipur (Rajasthan)

2. Secretary, Secondary Education Department, Govt.

Secretariat, Jaipur (Rajasthan)

3. Director, Secondary Education Rajasthan, Bikaner (Rajasthan)

4. Director, Elementary Education Rajasthan, Bikaner (Rajasthan)

5. Chief Executive Officer, Zila Parisad, Karauli(Rajasthan)

6. District Education Officer, Elementary Education, Karauli (Rajasthan)

7. District Education Officer, Secondary, Karauli, (Rajatshan)

----Respondents (80)S.B. Civil Writs No. 22932/2018 Laxman Ram Dhayal S/o Hukma Ram Dhayal, Aged About 44 Years, R/o Village Nayabas, Post Patoda, Via Bisau, Tehsil Malsisar, District Jhunjhunu, Rajasthan.

                                    (36 of 93)               [CW-24957/2018]


                                                            ----Petitioner
                                Versus

1. State Of Rajasthan Through Its Principal Education Secretary, Govt. Secretariat, Rajasthan, Jaipur.

2. Director, Secondary Education, Rajasthan, Bikaner.

3. District Education Officer, Secondary Education, Jhunjhunu.

----Respondents (81)S.B. Civil Writs No. 22936/2018 Shiv Charan Sharma S/o Shri Radheyshyam Sharma, Aged About 57 Years, R/o Village Wad Tatwada Tehsil Gangapurcity, Distt. Sawai Madhopur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan Through Director, Secondary Education, Bikaner.

2. The District Education Officer (Secondary), Distt. Sawai Madhopur

----Respondents (82)S.B. Civil Writs No. 22950/2018 Irfan Ahmad Son Of Shri Bhanwar Ali Khan, Aged About 51 Years, Resident Of Village Chainpura, Post Ladusar, Via Dhanuri, Tehsil Malsisar, District Jhunjhunu, Rajasthan

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Education Secretary, Govt. Secretariat, Rajasthan, Jaipur

2. Director, Secondary Education, Rajasthan, Bikaner

3. District Education Officer, Secondary Education, Jhunjhunu

----Respondents (83)S.B. Civil Writs No. 22951/2018 Santosh Kumar Sharma Son Of Shri Ramchandra Sharma, Aged About 34 Years, Resident Of Village Gopalpura, Post Markhi, Via Amarsar District Jaipur

----Petitioner Versus (37 of 93) [CW-24957/2018]

1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur

2. District Education Officer, Secondary Education-I, Jaipur

3. District Education Officer, Elementary Education, Jaipur

----Respondents (84)S.B. Civil Writs No. 22952/2018 Smt. Santosh Dhayal W/o Shri Ganpat Lal Dhayal, Aged About 49 Years, R/o Village Kotary Dhaylan, Via Reengus, Tehsil Shrimadhopur, District Sikar

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur

2. District Education Officer, Secondary Education-I, Sikar

3. District Education Officer, Elementary Education, Sikar

----Respondents (85)S.B. Civil Writs No. 22955/2018 Shishupal Singh Son Of Shri Parsaram, Aged About 50 Years, Resident Of Village Shivdayalpura, Post Niradhanu, District Jhunjhunu, Rajasthan

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Education Secretary, Govt. Secretariat, Rajasthan, Jaipur

2. Director, Secondary Education, Rajasthan, Bikaner

3. District Education Officer, Secondary Education, Jhunjhunu

----Respondents (86)S.B. Civil Writs No. 22959/2018

1. Kailash Chand Jat S/o Shri Dolaram Jat, Aged About 42 Years, R/o Village Tiwadiwala, Post Dhankya, District Jaipur.

2. Smt. Swati Panjwani D/o Shri Ishwar Lal Dayalani, W/o Shri Ramchandra Panjwani, Aged About 39 Years, R/o 32/500, Sector-3, Pratap Nagar, Jaipur.

                                                             ----Petitioners
                                   Versus
                                   (38 of 93)             [CW-24957/2018]


1.     State     Of   Rajasthan   Through        Principal   Secretary,

Department Of Education, Govt. Secretariat, Jaipur.

2. District Education Officer, Secondary Education-I, Jaipur.

3. District Education Officer, Elementary Education, Jaipur.

----Respondents (87)S.B. Civil Writs No. 22964/2018 Durga Shankar S/o Roop Lal, Aged About 44 Years, R/o V.p. Menar, Via- Kheroda, Distt. Udaipur, Raj.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur

2. The Director, Elementary Education, Bikaner

3. The District Education Officer, Secondary, Udaipur

4. The District Education Officer, Elementary Education, Udaipur

----Respondents (88)S.B. Civil Writs No. 22965/2018 Roshan Lal S/o Gopi Lal Jhalawat, Aged About 46 Years, R/o V.p. Kharsan, Via - Kheroda, Distt. Udaipur, Raj.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur

2. The Director, Elementary Education, Bikaner

3. The District Education Officer, Secondary, Udaipur

4. The District Education Officer, Elementary Education, Udaipur

----Respondents (89)S.B. Civil Writs No. 22966/2018 Balbir Singh S/o Shri Harbax Ram, Aged About 34 Years, R/o Village And Post Loharwara, Via Kanwant District Sikar.

                                                         ----Petitioner
                              Versus
                                  (39 of 93)             [CW-24957/2018]


1.     State    Of   Rajasthan    Through       Principal   Secretary,

Department Of Education, Govt. Secretariat, Jaipur.

2. District Education Officer, Secondary Education- Jalore.

3. District Education Officer, Elementary Education, Jalore.

----Respondents (90)S.B. Civil Writs No. 22972/2018 Anila Sharma D/o Shri Dwarika Prasad Sharma, Aged About 42 Years, R/o Plot No. 3, Vikas Nagar - B, Murlipura Scheme, Jaipur, Raj.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur

2. The Director, Elementary Education, Bikaner

3. The District Education Officer, Secondary, Jaipur

4. The District Education Officer, Elementary Education, Jaipur

----Respondents (91)S.B. Civil Writs No. 23001/2018 Ravindra Singh Dalal S/o Sabarjit Singh, Aged About 44 Years, R/o F/5 Adarsh Nagar, Ballabgarh, Faridabad, Hariyana.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Director, Primary Education, Rajasthan, Bikaner.

4. The District Education Officer (Secondary-I), Alwar.

5. The District Education Officer (Primary), Alwar.

----Respondents (92)S.B. Civil Writs No. 23004/2018 Chhotelal Jatav S/o Shri Fondaniya Ram, Aged About 58 Years, By Caste Jatav, R/o Vill. And Post Kheda Jamalpur, Tehsil Hindaun City, District Karauli, Rajasthan.

                                                        ----Petitioner
                                     (40 of 93)           [CW-24957/2018]


                                  Versus

1. State Of Rajasthan, Through Its Principal Education Secretary, Govt. Secretariat, Rajasthan, Jaipur.

2. Director, Secondary Education, Rajasthan, Bikaner.

3. District Education Officer, Secondary Education, Dausa.

----Respondents (93)S.B. Civil Writs No. 23010/2018 Sultan Singh Meena S/o Shri Ramkaran Meena, Aged About 37 Years, Presently Posted As Teacher Gr. Iii, Level-2 (Hindi Subject), Government Upper Primary School, Kharoi, Deoli, Distt. Tonk. Residential Address Village Jyotipura, Post Ghad, Tehsil Duni, Distt. Tonk (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Education Department, Government Secretariat, Jaipur

2. Director, Secondary Education, Rajasthan, Bikaner

3. Director, Elementary Education, Rajasthan, Bikaner

4. District Education Officer, Secondary Education, Tonk

5. Chief Executive Officer, Zila Parishad, Tonk

6. District Establishment Committee, Zila Parishad, Tonk Through Its Chairman

----Respondents (94)S.B. Civil Writs No. 23014/2018 Mukesh Kumar Regar S/o Shri Rameshwar Lal Regar, Aged About 38 Years, R/o Village And Post Dhodhsar, Via Govindgarh, Tehsil Chomu, District Jaipur.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur.

2. District Education Officer, Secondary Education-I, Jaipur.

3. District Education Officer, Elementary Education, Jaipur.

----Respondents (95)S.B. Civil Writs No. 23015/2018 Omprakash Meena S/o Shri Sundar Lal Meena, Aged About 39 Years, By Caste Meena, R/o Vill. Hanoti, Post Thanawad, Tehsil (41 of 93) [CW-24957/2018] Aklera, District Jhalawar, Rajasthan.

----Petitioner Versus

1. State Of Rajasthan Through Its Principal Education Secretary, Govt. Secretariat, Rajasthan, Jaipur.

2. Director, Secondary Education, Rajasthan, Bikaner.

3. District Education Officer, Secondary Education, Jhalawar.

----Respondents (96)S.B. Civil Writs No. 23016/2018 Devendra Singh Meena Son Of Shri Jagan Lal Meena, Aged About 35 Years, By Caste Meena, Resident Of Maina Was, Ward No. 02, Weir, Tehsil Weir, District Bharatpur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Dy. Secretary (Administration), Secondary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Secondary Education Bikaner (Raj.)

3. District Education Officer, Secondary Education-I, Bharatpur (Raj.)

----Respondents (97)S.B. Civil Writs No. 23028/2018 Amrit Lal Son Of Shri Champa Lal, Aged About 35 Years, By Caste Jatav, Resident Of Village And Post Mehta Patti, Bhusawar Tehsil Bhusawar, District Bharatpur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Dy. Secretary (Administration), Secondary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Secondary Education Bikaner (Raj.)

3. District Education Officer, Secondary Education-I, Bharatpur (Raj.)

----Respondents (98)S.B. Civil Writs No. 23029/2018 Shambhu Dayal Mali S/o Shri Onkar Lal Mali, Aged About 51 Years, R/o Maliyon Ka Mohalla, Khanpur, District Jhalawar (Raj.) (42 of 93) [CW-24957/2018]

----Petitioner Versus

1. State Of Rajasthan Through Its Principal Secretary, Education Department, Govt. Of Rajasthan, Govt. Secretariat, Jaipur.

2. The Principal Secretary, Rural Development And Panchayati Raj Department, Govt. Of Raj., Jaipur.

3. Director, Secondary Education, Govt. Of Rajasthan, Bikaner.

4. Director, Elementary Education, Govt. Of Rajasthan, Bikaner.

5. The District Education Officer (Secondary), Jhalawar (Raj.)

6. The District Education Officer (Elementary), Jhalawar (Raj.)

7. The Block Elementary Officer, Block Khanpur, District Jhalawar (Raj.)

----Respondents (99)S.B. Civil Writs No. 23031/2018 Vishnu Singh Gurjar S/o Shri Udai Lal Gurjar, Aged About 53 Years, R/o Jhalawar Road, Teliyan Mandir Ke Pas, Khanpur, District Jhalawar (Raj.)

----Petitioner Versus

1. State Of Rajasthan Through Its Principal Secretary, Education Department, Govt. Of Rajasthan, Govt. Secretariat, Jaipur.

2. The Principal Secretary, Rural Development And Panchayati Raj Department, Govt. Of Raj., Jaipur.

3. Director, Secondary Education, Govt. Of Rajasthan, Bikaner.

4. Director, Elementary Education, Govt. Of Rajasthan, Bikaner.

5. The District Education Officer (Secondary), Jhalawar (Raj.)

6. The District Education Officer (Elementary), Jhalawar (Raj.)

7. The Block Elementary Officer, Block Khanpur, District (43 of 93) [CW-24957/2018] Jhalawar (Raj.)

----Respondents (100)S.B. Civil Writs No. 23032/2018 Arun Kumar Sharma S/o Shri Bhairu Lal Sharma, Aged About 46 Years, R/o Near Old Police Station, Khanpur, District Jhalawar (Raj.)-326038

----Petitioner Versus

1. State Of Rajasthan Through Its Principal Secretary, Education Department, Govt. Of Rajasthan, Govt. Secretariat, Jaipur.

2. The Principal Secretary, Rural Development And Panchayati Raj Department, Govt. Of Raj., Jaipur.

3. Director, Secondary Education, Govt. Of Rajasthan, Bikaner.

4. Director, Elementary Education, Govt. Of Rajasthan, Bikaner.

5. The District Education Officer (Secondary), Jhalawar (Raj.)

6. The District Education Officer (Elementary), Jhalawar (Raj.)

7. The Block Elementary Officer, Block Khanpur, District Jhalawar (Raj.)

----Respondents (101)S.B. Civil Writs No. 23033/2018 Manraj Meena S/o Shri Bhomaram Meena, Aged About 38 Years, Presently Posted As Teacher Gr. Iii, Level-2 (Hindi Subject), Government Upper Primary School, Rampuriya, Panchayat Samioti, Jahajpur, Distt. Bhilwara. Residential Address Nevar Bag Balaji, Near Sigma Global Academy, Hanuman Nagar, Deoli, Distt. Tonk (Raj.).

----Petitioner Versus

1. State Of Rajasthan Through Principal, Secretary, Education Department, Government Secretariat, Jaipur.

2. Director, Secondary Education, Rajasthan, Bikaner.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. District Education Officer First, Secondary Education, (44 of 93) [CW-24957/2018] Bhilwara.

5. Chief Executive Officer, Zila Parishad, Bhilwara.

6. District Establishment Committee, Zila Parishad, Bhilwara Through Its Chairman.

----Respondents (102)S.B. Civil Writs No. 23034/2018 Mycle Son Of Shri Duli Chand, Aged About 35 Years, By Caste Jatav Resident Of Behind Shiv Talkies, Sahyog Nagar, Bharatpur, District Bharatpur (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Dy. Secretary (Administration), Secondary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Secondary Education Bikaner (Raj.)

3. District Education Officer, Secondary Education-I, Bharatpur (Raj.)

----Respondents (103)S.B. Civil Writs No. 23037/2018 Chitra Bhadoriya W/o Sh. Tirath Singh Hada, Aged About 56 Years, R/o 658-B Shrinathpuram, Kota, Raj.

----Petitioner Versus

1. State Of Rajasthan, Through Its Secretary, Secondary Education Department, Government Secretariat, Jaipur

2. Director Secondary Education, Bikaner, Raj.

3. District Education Officer, Secondary Education, Kota, Raj.

----Respondents (104)S.B. Civil Writs No. 23040/2018 Bhupendra Kumar Sharma Son Of Shri Ramesh Chand Sharma, Aged About 56 Years, By Caste Brahmin, Resident Of Village And Post Kutina, Tehsil Neemrana, District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan Through Its Dy. Secretary (Administration), Elementary Education, Govt.

Secretariat, Jaipur (Raj.) (45 of 93) [CW-24957/2018]

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Alwar (Raj.)

5. District Education Officer, Elementary Education, Alwar (Raj.)

----Respondents (105)S.B. Civil Writs No. 23041/2018

1. Smt. Chandrawali W/o Harpal Singh, Aged About 59 Years, (Dob 03.06.1959) B/c Jat (Obc), R/o Plot No. 23, Taranagar-I, Khatipura Road, Jhotwara, Jaipur (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Hindi At Govt. P.s., Keshyawala, Shosingh Pura Urf Shopura, Block Jhotwara, District Jaipur (Raj.).

2. Surendra Kumar S/o Heera Lal, Aged About 45 Years, B/c Yadav (Obc), R/o Village Bhamdaka, Post Gotoli, Tehsil Tijara, District Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Maths And Science At Govt. Ups Daika, Block Tijara, District Alwar (Raj.)

3. Ashok Kumar S/o Giriraj, Aged About 33 Years, B/c Prajapati (Obc), R/o Village Kaluka, Post Hatundi, Block Mundawar, District Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Math And Science At Govt. U.p.s. Shadipur, Block Tijara, District Alwar (Raj.).

----Petitioners Versus

1. The State Of Rajasthan, Through Secretary, Elementary Education, Govt. Of Rajasthan, Secretariat, Jaipur

2. The Director Secondary Education Rajasthan, Bikaner

3. The Director Elementary Education Rajasthan, Bikaner

4. The District Education Officer Secondary-I, Jaipur

5. The District Education Officer Secondary-I, Alwar

6. The District Education Officer Elementary Education, Jaipur

7. The District Education Officer Elementary Education, Alwar (46 of 93) [CW-24957/2018]

----Respondents (106)S.B. Civil Writs No. 23042/2018 Mukesh Kumar Choudhary S/o Shri Banna Lal Choudhary, Aged About 31 Years, Presently Posted As Teacher Gr. Iii, Level-2 (English Subject), Government Upper Primary School, Alipura, Distt. Tonk, Residential Address Village Madhogunj, Tehsil Todaraisingh, Distt. Tonk (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Education Department, Government Secretariat, Jaipur

2. Director, Secondary Education, Rajasthan, Bikaner

3. Director, Elementary Education, Rajasthan, Bikaner

4. District Education Officer, Secondary Education, Tonk

5. Chief Executive Officer, Zila Parishad, Tonk

6. District Establishment Committee, Zila Parishad, Tonk Through Its Chairman

----Respondents (107)S.B. Civil Writs No. 23045/2018 Mahesh Lohera S/o Har Sahai Lohera, Aged About 48 Years, R/o Hazoori Gate, New Colony, Alwar, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Director, Primary Education, Rajasthan, Bikaner.

4. The District Education Officer (Secondary-I), Alwar.

5. The District Education Officer (Primary), Alwar.

----Respondents (108)S.B. Civil Writs No. 23178/2018 Nijamuddin Khan S/o Shri Sharif Khan, Aged About 55 Years, By Caste Musalman, R/o Vill. And Post Mahanandpura Dyodha, Via Piloda, Tehsil Wazirpur, Ditrict Sawaimadhopur.

                                                           ----Petitioner
                                Versus
                                (47 of 93)            [CW-24957/2018]

1. State Of Rajasthan Through Its Principal Education Secretary, Govt. Secretariat, Rajasthan, Jaipur.

2. Director, Secondary Education, Rajasthan, Bikaner.

3. District Education Officer, Secondary Education, Karauli.

4. Panchayat Elementary Education Officer, Govt. Senior Secondary School Kasba Shahar, District Karauli

----Respondents (109)S.B. Civil Writs No. 23196/2018 Babulal S/o Shri Bhalaram, Aged About 45 Years, R/o Village And Post Likhwa, Tehsil Surajgarh, Distt. Jhunjhunu (Rajasthan)

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary, Department Of Education, Secretariat, Jaipur

2. The Director, Secondary Education, Bikaner

3. The Director Of Elementary Education, Bikaner

4. The District Education Officer, Secondary Education, Jhunjhunu

5. The District Education Officer, Elementary Education, Jhunjhunu

----Respondents (110)S.B. Civil Writs No. 23456/2018 Gunamala Meena D/o Shri Padam Singh Meena W/o Shri Dinesh Kumar Salvi, Aged About 31 Years, R/o 281, K Block, Sector-14, Goverdhan Vilas, Udaipur.

----Petitioner Versus

1. State Of Rajasthan Through Its Secretary, Department Of Education, Secretariat, Government Of Rajasthan, Jaipur.

2. Director, Primary Education, Government Of Rajasthan, Bikaner.

3. Director, Secondary Education, Government Of Rajasthan, Bikaner.

4. District Education Officer, Secondary-I, Udaipur.

----Respondents (111)S.B. Civil Writs No. 23457/2018 Sarita Katara D/o Shri Mani Lal Ji Katara W/o Shri Arvind (48 of 93) [CW-24957/2018] Baranda, Aged About 36 Years, R/o 711, Kanbai Chak 1, Bidiya Bili, Tehsil Kherwara, Udaipur.

----Petitioner Versus

1. State Of Rajasthan Through Its Secretary, Department Of Education, Secretariat, Government Of Rajasthan, Jaipur.

2. Director, Primary Education, Government Of Rajasthan, Bikaner.

3. Director, Secondary Education, Government Of Rajasthan, Bikaner.

4. District Education Officer, Secondary-I, Udaipur.

----Respondents (112)S.B. Civil Writs No. 23458/2018 Dinesh Kumar Salvi S/o Shri Dhannaji Salvi, Aged About 35 Years, R/o 281, K Block, Sector-14, Goverdhan Vilas, Udaipur.

----Petitioner Versus

1. State Of Rajasthan Through Its Secretary, Department Of Education, Secretariat, Government Of Rajasthan, Jaipur.

2. Director, Primary Education, Government Of Rajasthan, Bikaner.

3. Director, Secondary Education, Government Of Rajasthan, Bikaner.

4. District Education Officer, Secondary-I, Udaipur.

----Respondents (113)S.B. Civil Writs No. 23462/2018 Ramesh Chand S/o Raghunath Singh, Aged About 56 Years, R/o Village And Post Mahrawar Tehsil Kumher , District Bharatpur (Rajasthan)At Present Working On The Post Of Teacher Grade-Iii Level-Ii (Hindi -Subject) At Government Girls Upper Primary School, Sabora Tehsil Kumher , District Bharatpur (Rajasthan) At Present Transferred/setup Changed In Government Senior Secondary School, Pai Tehsil Kaman District Bharatpur (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan Through Secretary Panchayati Raj Department, Govt. Secretariat, Jaipur (Rajasthan) (49 of 93) [CW-24957/2018]

2. Secretary, Secondary Education Department, Govt.

Secretariat, Jaipur (Rajasthan)

3. Director, Secondary Education Rajasthan, Bikaner (Rajasthan)

4. Director, Elementary Education Rajasthan, Bikaner (Rajasthan)

5. Chief Executive Officer, Zila Parisad, Bharatpur(Rajasthan)

6. District Education Officer, Elementary Education, Bharatpur (Rajasthan)

7. District Education Officer, Secondary-I, Bharatpur

----Respondents (114)S.B. Civil Writs No. 23469/2018 Sahdev Singh S/o Hem Singh, Aged About 37 Years, R/o Village And Post Bailara, Tehsil Nadbai, District Bharatpur (Rajasthan) At Present Working On The Post Of Teacher Grade-Iii Level-Ii (Sst- Subject) At Government Upper Primary School, Barkheda Faujdar, Tehsil Nagar, District Bharatpur (Rajasthan) At Present Transferred/ Setup Changed In Government Senior Secondary School, Jalalpur Tehsil Nagar District Bharatpur (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan, Through Secretary Panchayati Raj Department, Govt. Secretariat, Jaipur (Rajasthan)

2. Secretary, Secondary Education Department, Govt.

Secretariat, Jaipur (Rajasthan)

3. Director, Secondary Education Rajasthan, Bikaner (Rajasthan)

4. Director, Elementary Education Rajasthan, Bikaner (Rajasthan)

5. Chief Executive Officer, Zila Parisad, Bharatpur (Rajasthan)

6. District Education Officer, Elementary Education, Bharatpur (Rajasthan)

7. District Education Officer, Secondary-I, Bharatpur (Rajasthan)

----Respondents (115)S.B. Civil Writs No. 23478/2018 Surendra Kumar Acharya S/o Shri Nand Lal Acharya, Aged About (50 of 93) [CW-24957/2018] 46 Years, R/o Village And Post Chirana, Jhunjhunu, Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Sikar.

4. The District Education Officer, Elementary Education, Sikar.

----Respondents (116)S.B. Civil Writs No. 23511/2018 Surendra Singh Gurjar S/o Shri Phool Singh Gurjar, Aged About 40 Years, R/o V And P - Singorai, Tehsil - Bari, Dholpur, Raj.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Jaipur.

4. The District Education Officer, Elementary Education, Jaipur.

----Respondents (117)S.B. Civil Writs No. 23523/2018

1. Hari Singh S/o Shri Mahadev, Aged About 47 Years, R/o Ward No. 1, Dhanuri, District Jhunjhunu, Rajasthan

2. Shivdas Bairagi S/o Shri Jankidas Bairagi, Aged About 37 Years, R/o Near 24 Qtr. Chanderiya, District Chittorgarh, Rajasthan

3. Ashok Kumar Chaneja S/o Shiv Bux Ram Chaneja, Aged About 43 Years, R/o Ward No. 12, Village Devlanada, Chainpura, District Sikar, Rajasthan

----Petitioners Versus

1. State Of Rajasthan, Through Its Principal Education Secretary, Govt. Secretariat, Rajasthan, Jaipur (51 of 93) [CW-24957/2018]

2. Director, Secondary Education, Rajasthan, Bikaner

3. Director, Secondary Education, Rajasthan, Chittorgarh

----Respondents (118)S.B. Civil Writs No. 23539/2018 Dharmendra Singh S/o Shyam Singh, Aged About 36 Years, R/o Village And Post Katara, Tehsil Nadbai, District Bharatpur (Rajasthan) At Present Working On The Post Of Teacher Grade-Iii Level-Ii (Sst-Subject) At Government Upper Primary School, Dhanipura, Tehsil Nadbai, District Bharatpur (Rajasthan) At Present Transferred/ Setup Changed In Government Senior Secondary School, Piproli Panchayat Samiti Pahadi District Bharatpur (Rajasthan)

----Petitioner Versus

1. State Of Rajasthan, Through Secretary Panchayati Raj Department, Govt. Secretariat, Jaipur (Rajasthan)

2. Secretary, Secondary Education Department, Govt.

Secretariat, Jaipur (Rajasthan)

3. Director, Secondary Education Rajasthan, Bikaner (Rajasthan)

4. Director, Elementary Education Rajasthan, Bikaner (Rajasthan)

5. Chief Executive Officer, Zila Parisad, Bharatpur (Rajasthan)

6. District Education Officer, Elementary Education, Bharatpur (Rajasthan)

7. District Education Officer, Secondary-I, Bharatpur (Rajasthan)

----Respondents (119)S.B. Civil Writs No. 23544/2018

1. Vishram Son Of Shri Jagdish Ji, Aged About 30 Years, By Caste Khatik, Resident Of Village Dhasuk, Tehsil Kishangarh, District Ajmer (Raj.)

2. Pushpa Kumari Wife Of Shri Mohan Lal Morya, Daughter Of Shri Poonam Chandra Parsoya, Aged About 42 Years, Regran Mohalla, Badi Basti, Pushkar, District Ajmer (Raj.)

----Petitioners Versus (52 of 93) [CW-24957/2018]

1. State Of Rajasthan, Through Its Dy. Secretary (Administration), Elementary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Ajmer (Raj.)

5. District Education Officer, Elementary Education, Ajmer (Raj.)

6. District Education Officer, Secondary Education-I, Nagaur (Raj.)

7. District Education Officer, Elementary Education, Nagaur (Raj.)

----Respondents (120)S.B. Civil Writs No. 23617/2018 Kumar Vikram S/o Shri Debu Ram, Aged About 46 Years, R/o Village Mainas, Tehsil Nawalgarh, District Jhunjhunu (Raj.)

----Petitioner Versus

1. The State Of Rajasthan Through Dy. Secretary, Education (Group-2) Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. Director, Secondary Education, Rajasthan, Bikaner (Raj.)

3. District Education Officer (Secondary), Jhunjhunu (Raj.)

----Respondents (121)S.B. Civil Writs No. 23678/2018 Balbir Singh S/o Shri Siyaram, Aged About 55 Years, By Caste Jat, R/o V-36, New Civil Lines, Near Saras Hotel, Bharatpur

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur

2. District Education Officer, Secondary Education-I, Bharatpur

3. District Education Officer, Elementary Education, Bharatpur

----Respondents (53 of 93) [CW-24957/2018] (122)S.B. Civil Writs No. 23692/2018 Shashiwala W/o Shri Prahlad Singh, Aged About 37 Years, By Caste Jat R/o Village And Post Bahaj, Tehsil Deeg, District Bharatpur

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur.

2. District Education Officer, Secondary Education-I, Bharatpur

3. District Education Officer, Elementary Education, Bharatpur

----Respondents (123)S.B. Civil Writs No. 23693/2018 Sarvesh Kumar Sharma S/o Shri Ramcharan Sharma, Aged About 42 Years, By Caste Brahmin, R/o Ashok Vihar Fauji Colony, Alwar

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur

2. District Education Officer, Secondary Education-I, Alwar

3. District Education Officer, Elementary Education, Alwar

----Respondents (124)S.B. Civil Writs No. 23716/2018 Rajkumar Vijay S/o Shri Badri Lal Vijay, Aged About 30 Years, R/o Nashiya Colony, Dei, Tehsil Nainwa, District Bundi

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur

2. District Education Officer, Secondary Education, Bundi.

3. District Education Officer, Elementary Education, Bundi

----Respondents (125)S.B. Civil Writs No. 23727/2018 Fateh Chand Sharma Son Of Shri Mohan Lal Sharma, Aged About 40 Years, R/o Kurka, Tehsil Roopwas, District Bharatpur (Raj) (54 of 93) [CW-24957/2018]

----Petitioner Versus

1. State Of Rajasthan Through Its Secretary, Elementary Education Department, Govt. Secretariat, Jaipur (Raj)

2. Director, Secondary Education, Rajasthan, Bikaner.

3. District Education Officer, Secondary Education, Dausa.

4. District Education Officer, Elementary Education, Dausa.

----Respondents (126)S.B. Civil Writs No. 23734/2018 Ramesh Chand Sharma Son Of Shri Rambharosi Sharma, Aged About 46 Years, R/o Nahida, Tehsil Mahuwa, District Dausa (Raj.)

----Petitioner Versus

1. State Of Rajasthan Through Its Secretary, Elementary Education Department, Govt. Secretariat, Jaipur (Raj)

2. Director, Secondary Education, Rajasthan, Bikaner.

3. District Education Officer, Secondary Education, Dausa.

4. District Education Officer, Elementary Education, Dausa.

----Respondents (127)S.B. Civil Writs No. 23742/2018 Surgyan Singh Meena S/o Bhagwan Singh Meena, Aged About 32 Years, Presently Posted As Teacher Gr. Iii, Level-2 (English Subject), Government Upper Primary School, Gora Ka Kheda, Mansha, Panchayat Samiti Kotdi, Distt. Bhilwara. Presently Address Nehru Nagar, Kotdi, Distt. Bhilwara (Raj.). Residential Address C 575/576, Shree Residency, New Loha Mandi Road, Macheda, Harmara, Jaipur (Raj.)

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Education Department, Government Secretariat, Jaipur.

2. Director, Secondary Education, Rajasthan, Bikaner.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. District Education Officer First, Secondary Education, Bhilwara.

5. Chief Executive Officer, Zila Parishad, Bhilwara.

6. District Establishment Committee, Zila Parishad, Bhilwara (55 of 93) [CW-24957/2018] Through Its Chairman.

----Respondents (128)S.B. Civil Writs No. 23743/2018 Harisingh Meena S/o Shri Ramkalyan, Aged About 35 Years, R/o Village Kishanpura, Post Padliya, Kulami, Tehsil Jhalarapatan, Distt. Jhalawar (Rajasthan)

----Petitioner Versus

1. The State Of Rajasthan Through Principal Secretary, Department Of Education, Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The Director Of Elementary Education, Bikaner.

4. The District Education Officer, Secondary Education, Jhalawar.

5. The District Education Officer, Elementary Education, Jhalawar.

----Respondents (129)S.B. Civil Writs No. 23752/2018 Meenu Kumari D/o Sh. China Ram, Aged About 27 Years, R/o Village Chaandkothi, Tehsile Rajgarh, Distt- Churu, (Raj.)

----Petitioner Versus

1. The State Of Rajasthan Through Its Through Dy.

Secretary, Education (Group-2) Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. Director, Secondary Education, Bikaner (Raj.)

3. District Education Officer (Secondary), Churu.

4. District Education Officer (Elementary), Churu.

5. Block Elementary Education Officer, Rajgarh, Distt. Churu.

----Respondents (130)S.B. Civil Writs No. 23762/2018 Prakash Chand Saini S/o Seduram, Aged About 37 Years, R/o Vpo-Kakarana, Teh- Udaipurwati, Dist- Jhunjhunu, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Education (56 of 93) [CW-24957/2018] Secretary, Government Secretariat, Rajasthan, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Director, Primary Education, Rajasthan, Bikaner.

4. The District Education Officer (Secondary-I), Alwar.

5. The District Education Officer (Primary), Alwar.

----Respondents (131)S.B. Civil Writs No. 23778/2018 Rajendra Yadav S/o Maharam Yadav, Aged About 42 Years, R/o Village - Narera Khurd, Post- Aklimpur, Teh- Neemrana, Alwar, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Director, Primary Education, Rajasthan, Bikaner.

4. The District Education Officer (Secondary-I), Alwar.

5. The District Education Officer (Primary), Alwar.

----Respondents (132)S.B. Civil Writs No. 23811/2018 Jagat Singh Son Of Shri Surajmal, Aged About 40 Years, Resident Of Karawar Ki Dhani, Post Ikrotiya, Tehsil Kotkasim, District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan Through Its Secretary, Education Department, Govt. Secretariat, Jaipur (Raj.)

2. Director, Secondary Education, Bikaner (Raj.)

3. District Education Officer, Secondary Education-I, Alwar (Raj.)

----Respondents (133)S.B. Civil Writs No. 23822/2018 Devkaran Kumawat S/o Shri Mohan Lal, Aged About 34 Years, R/o Jhunpa Ki Dhani, Roopngarh, Tehsil Roopangarh, District Ajmer, Rajasthan.

                                                       ----Petitioner
                                  (57 of 93)             [CW-24957/2018]


                               Versus

1. The State Of Rajasthan Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Director, Primary Education, Rajasthan, Bikaner.

4. The District Education Officer (Secondary-I), Ajmer.

5. The District Education Officer (Primary), Ajmer.

----Respondents (134)S.B. Civil Writs No. 23839/2018 Shyam Sunder Sharma S/o Lt. Shri Banshi Lal Sharma, Aged About 53 Years, B/c Brahman R/o Brahmpuri Mohalla, Near Alfa School Tehsil Chabda District Baran Rajasthan

----Petitioner Versus

1. The State Of Rajasthan Through Additional Chief Secartary, Education Department, Govt Secretariat Jaipur

2. The Director, Secondary Education, Bikaner Rajasthan

3. The District Education Officer (Secondary), Baran District Baran

----Respondents (135)S.B. Civil Writs No. 23854/2018

1. Rahul Singh Yadav S/o Ravidutt Yadav, Aged About 34 Years, B/c Yadav (Obc), R/o Ward No. 1, Behror, Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Math And Science At Govt. U.p.s. Lapala, Block Tijara, District Alwar (Raj.)

2. Veerendra Kumar S/o Brahmanand Yadav, Aged About 44 Years, B/c Yadv (Obc), R/o Village And Post Majari Kalan, Tehsil Nimrana, District Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Math And Science At Govt. U.p.s. Dhakpuri, Block Tijara, District Alwar (Raj.).

3. Jagat Singh S/o Surajmal, Aged About 40 Years, B/c Yadav (Obc), R/o Village Karwar Ki Dhani, Post Ikrotia, Tehsil Kotkasim, District Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Math And Science At Govt. U.p.s. Elaka, Block Tijara, District Alwar (Raj.).

                                     (58 of 93)         [CW-24957/2018]


                                                     ----Petitioners
                              Versus

1. The State Of Rajasthan, Through Secretary, Elementary Education, Govt. Of Rajasthan, Secretariat, Jaipur

2. The Director Secondary Education Rajasthan, Bikaner

3. The Director Elementary Education Rajasthan, Bikaner

4. The District Education Officer, Secondary-I, Alwar

5. The District Education Officer, Elementary Education, Alwar

----Respondents (136)S.B. Civil Writs No. 23872/2018 Sita Nagar D/o Nandlal Nagar, Aged About 38 Years, R/o Balkund Old Haveli, Keshavpura, Kota, At Present Working As Teacher Grade Iii In Govt. Upper Primary School, Khedli Pandey, Ladpura, District Kota

----Petitioner Versus

1. The State Of Rajasthan, Through Director, Secondary Education, Government Of Rajasthan, Bikaner

2. The District Education Officer, Secondary Education, Government Of Rajasthan, Bikaner

3. The District Education Officer, Elementary Education, Bikaner

4. The Chief Executive Officer, Zila Parishad, District Bikaner

----Respondents (137)S.B. Civil Writs No. 23889/2018 Narsingh Lal Dangi S/o Shri Balaram Dangi, Aged About 45 Years, R/o Village Giradiya, Post Saroliya, Tehsil Pirawa, Distt. Jhalawar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur (Raj.)

2. The Director, Elementary Education, Bikaner

3. The Director, Secondary Education, Bikaner

4. The District Education Officer, Secondary, Jhalawar (59 of 93) [CW-24957/2018]

5. The District Education Officer Elementary Education, Jhalawar

----Respondents (138)S.B. Civil Writs No. 23897/2018 Ramesh Chandra Saran S/o Shri Ramkaran Saran, Aged About 42 Years, R/o Village And Post- Peeplad, Tehsil- Parbatsar, Nagaur, Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Nagaur.

4. The District Education Officer, Elementary Education, Nagaur.

----Respondents (139)S.B. Civil Writs No. 23902/2018 Suman Swarankar D/o Shobha Ram Verma, Aged About 54 Years, R/o 122, Krishna Nagar, Gopalpura Bypass, Tonk Road, Jaipur, Raj.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur.

2. The Director, Elementary Education, Bikaner.

3. The District Education Officer, Secondary, Jaipur.

4. The District Education Officer, Elementary Education, Jaipur.

----Respondents (140)S.B. Civil Writs No. 23929/2018 Dharamchand Jain S/o Shri Motilal Jain, Aged About 51 Years, R/o Kalodia, Tehsil Piprawa, Distt. Jhalawar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary To (60 of 93) [CW-24957/2018] The Government, Department Of Elementary Education, Secretariat, Jaipur (Raj.)

2. The Director, Elementary Education, Bikaner.

3. The Director, Secondary Education, Bikaner.

4. The District Education Officer, Secondary, Jhalawar.

5. The District Education Officer, Elementary Education, Jhalawar.

----Respondents (141)S.B. Civil Writs No. 23957/2018

1. Rakesh Kumar S/o Jagdish Chand, Aged About 37 Years, B/c Saini (Obc), R/o Village Palpurki Dhani, Post Palpur, Tehsil Kotkasim, District Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Math And Science At Govt. U.p.s. Bai, Block Tijara, District Alwar (Raj.)

2. Kailash Chand Sharma S/o Shivnarayan Sharma, Aged About 58 Years, B/c Brahmin, R/o Village And Post Toda, Tehsil Laxmangarh, District Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Social Science At Govt. P.s. Patakpur, Block Kathumar, District Alwar (Raj.)

----Petitioners Versus

1. The State Of Rajasthan Through Secretary, Elementary Education, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Director Secondary Education, Rajasthan, Bikaner.

3. The Director Elementary Education, Rajasthan, Bikaner.

4. The District Education Officer Secondary-I, Alwar.

5. The District Education Officer, Elementary Education, Alwar.

----Respondents (142)S.B. Civil Writs No. 23996/2018 Gulab Chand Meena S/o Late Shri Dhannalal Meena, Aged About 51 Years, By Caste Meena, R/o Vill. Lamabar, Post Kalmodiya, Panchayat Samiti Chhipa Barod, District Baran

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Education (61 of 93) [CW-24957/2018] Secretary, Govt. Secretariat, Rajasthan, Jaipur

2. Director, Secondary Education, Rajasthan, Bikaner

3. District Education Officer, Secondary Education, Baran

----Respondents (143)S.B. Civil Writs No. 23997/2018

1. Ashok Kumar Son Of Shri Ramesh Chand, By Caste Khati (Jangid), Aged About 40 Years, Resident Of Tijara Kotkasim Circle, Near Police Checkpost, Kishangarhbas, District Alwar (Raj.)

2. Anita Bai Yadav Daughter Of Shri Dev Dutt Yadav, Wife Of Shri Roop Chand Yadav, By Caste Yadav, Resident Of Bavdi Ki Dhani, Near Nonda Wali Dhani, Village And Post Bansoor, District Alwar (Raj.)

----Petitioners Versus

1. State Of Rajasthan Through Its Dy. Secretary (Administration), Elementary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Alwar (Raj.)

5. District Education Officer, Elementary Education, Alwar (Raj.)

----Respondents (144)S.B. Civil Writs No. 23998/2018

1. Sunita Daughter Of Shri Hosiyar Singh, Wife Of Shri Satyaveer Singh, Aged About 40 Years, Resident Of 11/98, New Housing Board, Jhunjhunu (Raj.)

2. Shrawan Kumar Meena Son Of Shri Banwari Lal Meena, By Caste Meena, Resident Of Meeno Ka Mohalla, Opposite S.b.i. Bank, Village And Post Udaipurwati, District Jhunjhunu (Raj.)

3. Sunita Yadav Daughter Of Shri Bhool Singh Yadav, Wife Of Shri Virendra Yadav, Aged About 40 Years, Resident Of Village Sahad, Tehsil Buhana, District Jhunjhunu (Raj.)

4. Shish Ram Son Of Shri Nagar Mal, Resident Of Aduka, Tehsil Surajgarh, District Jhunjhunu (Raj.) (62 of 93) [CW-24957/2018]

5. Pratap Singh Son Of Shri Sardar Singh, Resident Of Badsari Ka Bas, Chirawa, District Jhunjhunu (Raj.)

6. Madan Lal Dhaka Son Of Shri Rameshwar Lal, Resident Of Sotwara, District Jhunjhunu (Raj.)

7. Ranveer Singh Kulhari Son Of Shri Phool Singh Kulhari, Resident Of Village And Post Jesusar, Tehsil Nawalgarh, District Jhunjhunu (Raj.)

8. Surendra Kumar Son Of Shri Satpal Singh, Resident Of Village And Post Bajisar Via Mandawa, District Jhunjhunu (Raj.)

9. Heera Lal Yadav Son Of Shri Mool Chand Yadav, Resident Of Village And Post Bhanpura, Post Birol Via Jhajhad, District Jhunjhunu (Raj.)

----Petitioners Versus

1. State Of Rajasthan Through Its Dy. Secretary (Administration), Elementary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Jhunjhunu (Raj.)

5. District Education Officer, Elementary Education, Jhunjhunu (Raj.)

----Respondents (145)S.B. Civil Writs No. 24057/2018 Smt. Suman Lata Meena W/o Shri Chandra Prakash, Aged About 45 Years, R/o 44, Kailashpuri, Jagatpura, Jaipur (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary To The Government, Department Of School Education, Secretariat, Jaipur (Raj.)

2. The Commissioner Cum Secretary To Govt. Panchayati Raj. Department, Secretariat, Jaipur (Raj.)

3. The Deputy Secretary To Govt. Elementary Education And Panchayati Raj Department, Secretariat, Jaipur (Raj.)

4. The Director, Elementary Education Department, Bikaner (63 of 93) [CW-24957/2018] (Raj.)

5. The District Education Officer, Elementary Education, Jaipur (Raj.).

----Respondents (146)S.B. Civil Writs No. 24060/2018 Randheer Singh S/o Amarjeet Singh, Aged About 54 Years, R/o Dahi Wali Gali, Bharatpur, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan, Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Director, Primary Education, Rajasthan, Bikaner.

4. The District Education Officer (Secondary-I), Bharatpur.

5. The District Education Officer (Primary), Bharatpur.

----Respondents (147)S.B. Civil Writs No. 24107/2018 Mahaveer Prasad Sharma S/o Badri Lal Sharma, Aged About 47 Years, R/o Ward No. 4, Kachhara Darwaza, Indergarh, District Bundi, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan, Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Director, Primary Education, Rajasthan, Bikaner.

4. The District Education Officer (Secondary), Bundi.

5. The District Education Officer (Primary), Bundi.

----Respondents (148)S.B. Civil Writs No. 24357/2018 Mahaveer Gour S/o Shri Ratan Lal Gour, Aged About 53 Years, R/o Opposite Police Station, Dandi, Tehsil Khanpur, Distt. Jhalawar (Rajasthan).

----Petitioner Versus

1. The State Of Rajasthan Through Principal Secretary, (64 of 93) [CW-24957/2018] Department Of Education, Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The Director Of Elementary Education, Bikaner.

4. The District Education Officer, Secondary Education, Jhalawar.

5. The District Education Officer, Elementary Education, Jhalawar.

----Respondents (149)S.B. Civil Writs No. 24390/2018

1. Mahendra Kumar Bhatt Son Of Shri Jagan Prasad Ji, Aged About 56 Years, Resident Of Village Ramgarh, Post Brahmin Bairada, Tehsil Sikrai, District Dausa (Raj.)

2. Rajveer Singh Son Of Shri Devkaran Singh Dhaka, Aged About 42 Years, Resident Of Village Dhaka Ka Bas, Post Bhagera Via Jakhal, District Jhunjhunu (Raj.)

3. Naresh Kumar Son Of Shri Shiv Chand, Aged About 42 Years, Resident Of Village Keru Via Dumra, Tehsil Nawalgarh, District Dausa (Raj.)

4. Deepak Kumar Son Of Shri Mohan Lal, Resident Of Shahidan Chowk, Jhunjhunu (Raj.)

----Petitioners Versus

1. State Of Rajasthan, Through Its Dy. Secretary (Administration), Elementary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Jhunjhunu (Raj.)

5. District Education Officer, Elementary Education, Jhunjhunu (Raj.)

6. District Education Officer, Secondary Education-I, Dausa (Raj.)

7. District Education Officer, Elementary Education, Dausa (Raj.)

----Respondents (150)S.B. Civil Writs No. 24492/2018 (65 of 93) [CW-24957/2018] Hariram Jat S/o Shri Parsadi, Aged About 59 Years, B/c Jat (Obc), R/o Village And Post Jahadu, Tehsil Kathumar, District Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Sanskrit At Govt. Senior Secondary School, Guwalda, Block Tijara, District Alwar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Secretary, Elementary Education, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Director Secondary Education, Rajasthan Bikaner.

3. The Director Elementary Education Rajasthan, Bikaner

4. The District Education Officer Secondary-I, Alwar.

5. The District Education Officer, Elementary Education, Alwar.

----Respondents (151)S.B. Civil Writs No. 24503/2018 Jalim Singh S/o Narayan Lal, Aged About 48 Years, R/o Village Pruthvipura, Post Bodalpura, Tehsil Asnawar, Distt. Jhalawar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary, Department Of Education, Secretariat, Jaipur (Raj.)

2. The Director, Secondary Education, Bikaner (Raj.).

3. The Director Of Elementary Education, Bikaner (Raj.)

4. The District Education Officer, Secondary Education, Jhalawar (Raj.)

5. The District Education Officer, Elementary Education, Jhalawar (Raj.)

----Respondents (152)S.B. Civil Writs No. 24650/2018 Sangeeta Sharma D/o Manohar Lal Sharma, W/o Kailash Singh Hada, Aged About 36 Years, R/o Rang Talab, New Colony, Opp. Kota Modern School, Kota Junction, Kota.

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, (66 of 93) [CW-24957/2018] Department Of Education, Govt. Secretariat, Jaipur.

2. District Education Officer, Secondary Education, Baran.

3. District Education Officer, Elementary Education, Baran.

----Respondents (153)S.B. Civil Writs No. 24823/2018 Ramprakash Khatik Son Of Shri Prabhulal Khatik, Aged About 50 Years, By Caste Khatik Aged About 50 Years, Resident Of Village Gurai Tehsil Deoli District Tonk At Present Posted Teacher Grade Iiird Laval-Ii (Social Science) Government Upper Primary School, Shyalasukhpura, Panchyat Charnet, Block Deoli, District Tonk (Raj.)

----Petitioner Versus

1. State Of Rajasthan Through Secretary, Department Of Education (Group-Ii), Rajasthan, Jaipur (Raj.)

2. Director, Secondary Education, Rajasthan, Bikaner.

3. Director, Elementary Education, Rajasthan, Bikaner.

4. Deputy Director, Elementary Education, Ajmer Circle, Ajmer Rajasthan.

5. District Education Officer (Secondary), Tonk.

6. District Education Officer (Elementary), Tonk.

----Respondents (154)S.B. Civil Writs No. 24868/2018 Sandeep Kumar Son Of Shri Jai Singh, Aged About 26 Years, R/o Village Dhani Kumharan, Post Modawasi, Tehsil Rajgarh, District Churu (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Dy. Secretary, Education (Group-2) Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. The Director, Secondary Education, Bikaner (Raj.)

3. The Director, Elementary Education Bikaner (Raj.)

4. District Education Officer (Secondary), Churu (Raj.)

5. District Education Officer (Elementary), Churu (Raj.)

6. Block Elementary Education Officer, Sardar Sahar, District Churu (Raj.) (67 of 93) [CW-24957/2018]

----Respondents (155)S.B. Civil Writs No. 24870/2018 Narendra Kumar Son Of Shri Nihal Singh, Aged About 30 Years, R/o Village Kharia, Post Kalanatal, Tehsil Rajgarh, District Churu (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Dy. Secretary, Education (Group-2) Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. The Director, Secondary Education, Bikaner (Raj.)

3. The Director, Elementary Education Bikaner (Raj.)

4. District Education Officer (Secondary), Churu (Raj.)

5. District Education Officer (Elementary), Churu (Raj.)

6. Block Elementary Education Officer, Sardar Sahar, District Churu (Raj.)

----Respondents (156)S.B. Civil Writs No. 24894/2018 Karmveer Bhakhar S/o Shri Ramswaroop, Aged About 35 Years, R/o Kairwali, Post Purana Bas, Tehsil Neem Ka Thana, District Sikar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan Through Dy. Secretary, Education (Group-2) Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. The Director, Secondary Education, Bikaner (Raj.)

3. The Director, Elementary Education, Bikaner (Raj.)

4. District Education Officer (Elementary), Sikar (Raj.)

5. District Education Officer (Secondary), Sikar (Raj.)

----Respondents (157)S.B. Civil Writs No. 24950/2018 Dinesh Kumar Jangid Son Of Shri Radhey Shyam Jangid, Aged About 33 Years, By Caste Jangid, Resident Of Village And Post Papurna, Tehsil Khetri, District Jhunjhunu (Raj.)

----Petitioner Versus (68 of 93) [CW-24957/2018]

1. State Of Rajasthan Through Its Dy. Secretary (Administration), Elementary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Chittorgarh (Raj.)

5. District Education Officer, Elementary Education, Chittorgarh (Raj.)

----Respondents (158)S.B. Civil Writs No. 25110/2018 Mukesh Chand Meena S/o Shri Ramjeevan Meena, Aged About 40 Years, R/o Raini, Tehsil Raini, District Alwar

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur

2. District Education Officer, Secondary Education-I, Alwar

3. District Education Officer, Elementary Education, Alwar

----Respondents (159)S.B. Civil Writs No. 25255/2018 Budhi Prakash Karpenter S/o Shri Rameshwar, Aged About 48 Years, R/o Sansudasagar Colony, Baran Road, Khanpur, Distt. Jhalawar (Rajasthan).

----Petitioner Versus

1. The State Of Rajasthan Through Principal Secretary, Department Of Education, Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The Director Of Elementary Education, Bikaner.

4. The District Education Officer, Secondary Education, Jhalawar.

5. The District Education Officer, Elementary Education, Jhalawar.

----Respondents (160)S.B. Civil Writs No. 25256/2018 Purilal Meena S/o Shri Babu Lal Meena, Aged About 38 Years, (69 of 93) [CW-24957/2018] R/o Vill. And Post Panchola, Tehsil Aklera, District Jhalawar (Rajasthan).

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary, Department Of Education, Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The Director Of Elementary Education, Bikaner.

4. The District Education Officer, Secondary Education, Jhalawar.

5. The District Education Officer, Elementary Education, Jhalawar.

----Respondents (161)S.B. Civil Writs No. 25260/2018 Nandkishore Kumawat S/o Shri Mangilal Kumawat, Aged About 54 Years, R/o Mega Highway By Pass, Khanpur, Distt. Jhalawar (Rajasthan)

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary, Department Of Education, Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The Director Of Elementary Education, Bikaner.

4. The District Education Officer, Secondary Education, Jhalawar.

5. The District Education Officer, Elementary Education, Jhalawar.

----Respondents (162)S.B. Civil Writs No. 25266/2018 Rachna Meena Wife Of Shri Ram Lal Meena, Aged About 40 Years, By Caste Meena, Resident Of Mondrin, Rajgarh, District Alwar (Raj.)

----Petitioner Versus

1. State Of Rajasthan, Through Its Dy. Secretary (Administration), Elementary Education, Govt.

Secretariat, Jaipur (Raj.) (70 of 93) [CW-24957/2018]

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Alwar (Raj.)

5. District Education Officer, Elementary Education, Alwar (Raj.)

----Respondents (163)S.B. Civil Writs No. 25274/2018 Manoj Sharma S/o Shri Babu Lal Sharma, Aged About 28 Years, R/o Gandhi Nagar, Sewar Road, Bharatpur

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur.

2. District Education Officer, Secondary Education - I, Bharatpur.

3. District Education Officer, Elementary Education, Bharatpur.

----Respondents (164)S.B. Civil Writs No. 25277/2018

1. Mahesh Chand Sharma S/o Shri Madan Lal Sharma, Aged About 57 Years, R/o Village Madarpur, Post Barasur, Tehsil And District Bharatpur.

2. Kunwarsain S/o Shri Pyarelal, Aged About 58 Years, R/o Brij Nagar, Near Kakaji Kothi, Bharatpur.

----Petitioners Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur.

2. District Education Officer, Secondary Education-I, Bharatpur.

3. District Education Officer, Elementary Education, Bharatpur.

----Respondents (165)S.B. Civil Writs No. 25353/2018

1. Girish Kumar Gautam S/o Shri Giriraj Gautam, Aged About 43 Years, R/o Mahaveer Colony, Baran Road, (71 of 93) [CW-24957/2018] Khanpur, Distt. Jhalawar (Rajasthan).

2. Hitendra Singh Hada S/o Shri Vikram Singh Hada, R/o Village Dungarpur, Post Sojpur, Tehsil Khanpur, Distt. Jhalawar (Raj.)

----Petitioners Versus

1. The State Of Rajasthan Through Principal Secretary, Department Of Education, Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The Director Of Elementary Education, Bikaner.

4. The District Education Officer, Secondary Education, Jhalawar.

5. The District Education Officer, Elementary Education, Jhalawar.

----Respondents (166)S.B. Civil Writs No. 25401/2018 Parhlad Singh Lamoria S/o Shri Shivnarayan, Aged About 43 Years, R/o Village And Post Nari, Tehsil Chirawa, Distt. Jhunjhunu (Rajasthan).

----Petitioner Versus

1. The State Of Rajasthan Through Principal Secretary, Department Of Education, Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The Director Of Elementary Education, Bikaner.

4. The District Education Officer, Secondary Education, Jhunjhunu.

5. The District Education Officer, Elementary Education, Jhunjhunu.

----Respondents (167)S.B. Civil Writs No. 25414/2018

1. Shankar Lal Meena S/o Shri Chhitar Lal Meena, Aged About 42 Years, R/o Vill. Brahmakheri Post Kalmodia, Tehsil Chhipabarod, District Baran (Rajasthan).

2. Kalu Lal Meena S/o Shri Bhagchand, R/o Vill. Binda, Post Devrikalan, Tehsil Aklera, District Jhalawar (Rajasthan)

----Petitioners (72 of 93) [CW-24957/2018] Versus

1. The State Of Rajasthan, Through Principal Secretary, Department Of Education, Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The Director Of Elementary Education, Bikaner

4. The District Education Officer, Secondary Education, Jhalawar.

5. The District Education Officer, Elementary Education, Jhalawar.

----Respondents (168)S.B. Civil Writs No. 25418/2018 Shiv Kumar Gupta S/o Shri Kainhyalal Gupta, Aged About 47 Years, Resident Of Sainath Khidkiya Bahar, Karauli.

----Petitioner Versus

1. State Of Rajasthan, Through Its Director, Secondary Education Department, Government Secretariat, Jaipur.

2. District Education Officer, Secondary Education, Karauli

3. District Education Officer, Primary Education, Karauli.

----Respondents (169)S.B. Civil Writs No. 25420/2018 Chhingaram S/o Shri Tularam, Aged About 56 Years, R/o Village Naroli, Post Shishwada, Tehsil Deeg, District Bharatpur.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur.

2. District Education Officer, Secondary Education-I, Bharatpur.

3. District Education Officer, Elementary Education, Bharatpur.

----Respondents (170)S.B. Civil Writs No. 25425/2018 Gopal Lal Mehar S/o Shri Manna Lal, Aged About 38 Years, R/o Village And Post Richawa, Tehsil Jhalarapatan, Distt. Jhalawar (Rajasthan).

                                                                ----Petitioner
                                    (73 of 93)         [CW-24957/2018]


                             Versus

1. The State Of Rajasthan Through Principal Secretary, Department Of Education, Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The Director Of Elementary Education, Bikaner.

4. The District Education Officer, Secondary Education, Jhalawar.

5. The District Education Officer, Elementary Education, Jhalawar.

----Respondents (171)S.B. Civil Writs No. 25442/2018

1. Anil Kumar Mewara S/o Shri Bhawar Lal Mewara, Aged About 43 Years, R/o Village And Post Saredi Tehsil Manohar Thana, Distt. Jhalawar (Rajasthan).

2. Mahendra Kumar Sharma S/o Shri Ramgopal, R/o Village And Post Jhawar, Tehsil Manoharthana, Distt. Jhalawar (Raj.)

----Petitioners Versus

1. The State Of Rajasthan Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur (Raj.)

2. The Director, Elementary Education, Bikaner.

3. The Director, Secondary Education, Bikaner.

4. The District Education Officer, Secondary, Jhalawar.

5. The District Education Officer Elementary Education, Jhalawar.

----Respondents (172)S.B. Civil Writs No. 25443/2018 Hemant Kumar Sharma S/o Shri Kanhaiya Lal Sharma, Aged About 52 Years, R/o A-32, Jawahar Colony, Jhalawar (Rajasthan)

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary, Department Of Education, Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The Director Of Elementary Education, Bikaner.

(74 of 93) [CW-24957/2018]

4. The District Education Officer, Secondary Education, Jhalawar.

5. The District Education Officer, Elementary Education, Jhalawar.

----Respondents (173)S.B. Civil Writs No. 25517/2018 Mangti Ram S/o Shri Boduram, Aged About 50 Years, R/o Village Sihi, Tehsil Kumher, District Bharatpur

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur

2. District Education Officer, Secondary Education-I, Bharatpur

3. District Education Officer, Elementary Education, Bharatpur

----Respondents (174)S.B. Civil Writs No. 25756/2018 Manohar Singh S/o Shri Jangal Singh, Aged About 58 Years, R/o Village And Post Chiksana, Tehsil And District Bharatpur

----Petitioner Versus

1. State Of Rajasthan Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur

2. District Education Officer, Secondary Education-I, Bharatpur

3. District Education Officer, Elementary Education, Bharatpur

----Respondents (175)S.B. Civil Writs No. 25960/2018 Manish Kumar Gautam S/o Shri Shyam Manohar Gautam, Aged About 34 Years, R/o Village And Post Harigarh, Tehsil Khanpur, Distt. Jhalawar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary, Department Of Education, Secretariat, Jaipur.

(75 of 93) [CW-24957/2018]

2. The Director, Secondary Education, Bikaner.

3. The Director Of Elementary Education, Bikaner.

4. The District Education Officer, Secondary Education, Jhalawar.

5. The District Education Officer, Elementary Education, Jhalawar.

----Respondents (176)S.B. Civil Writs No. 26191/2018

1. Pradeep Kumar Aheer Son Of Shri Hetram, Aged About 37 Years, By Caste Aheer, Resident Of Sihoriya Ki Dhani, Post Dumoli Khurd, Tehsil Buhana, District Jhunjhunu (Raj.)

2. Boyat Ram Son Of Shri Matu Ram, Aged About 39 Years, By Caste Kumhar, Resident Of Village And Post Alipur, Tehsil Chirawa, District Jhunjhunu (Raj.)

----Petitioners Versus

1. State Of Rajasthan Through Its Dy. Secretary (Administration), Elementary Education, Govt. Secretariat, Jaipur (Raj.)

2. Director, Elementary Education, Bikaner (Raj.)

3. Director, Secondary Education, Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Alwar (Raj.)

5. District Education Officer, Elementary Education, Alwar (Raj.)

----Respondents (177)S.B. Civil Writs No. 23011/2018 Birbal Singh S/o Shri Mana Ram, Aged About 46 Years, R/o Village Nangli, Panchayat Samiti Fatehpur, District Sikar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan Through Dy. Secretary, Education (Group-2) Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. The Director, Secondary Education, Bikaner (Raj.)

3. District Education Officer (Secondary), Jhunjhunu (Raj.) (76 of 93) [CW-24957/2018]

----Respondents (178)S.B. Civil Writs No. 23018/2018 Pawan Kumar S/o Shri Changi Ram, Aged About 48 Years, R/o Village And Post Bakra, District Jhunjhunu (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Dy. Secretary, Education (Group-2) Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. The Director, Secondary Education, Bikaner (Raj.)

3. District Education Officer (Secondary), Jhunjhunu (Raj.)

----Respondents (179)S.B. Civil Writs No. 23050/2018 Anand Sharma S/o Shri Ramwatar Sharma, Aged About 38 Years, R/o B-71, Indira Nagar, Jhunjhunu (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Dy. Secretary, Education (Group-2) Department, Government Of Rajasthan, Secretariat, Jaipur (Raj.)

2. The Director, Secondary Education Bikaner (Raj.)

3. District Education Officer (Secondary), Jhunjhunu (Raj.)

----Respondents (180)S.B. Civil Writs No. 22414/2018 Vijaypal Singh S/o Shri Pokar Singh, Aged About 42 Years, R/o Village Raghunathpura,post Derwala, Via Nuwa, District Jhunjhunu (Raj.)

----Petitioner Versus

1. The State Of Rajasthan Through Dy. Secretary, Education (Group-2), Department, Government Of (77 of 93) [CW-24957/2018] Rajasthan, Secretariat, Jaipur (Raj.)

2. The Director, Secondary Education, Bikaner (Raj.)

3. District Education Officer (Secondary), Jhunjhunu (Raj.)

----Respondents (181)S.B. Civil Writs No. 27510/2018 Smt. Meena Sharma W/o Shri Anil Sharma, Aged About 37 Years, R/o - Murti Mohalla, Gangapur City, District Sawai Madhopur. Presently Residing At - Khandar, Tehsil Khandar, District Sawai Madhopur.

----Petitioner Versus

1. The State Of Rajasthan Through Deputy Secretary Education (Group-2), Department, Govt. Secretariat, Jaipur

2. Director Secondary Education, Rajasthan, Bikaner.

3. District Education Officer (Secondary Education), Sawai Madhopur.

----Respondents (182)S.B. Civil Writs No. 23152/2018 Om Prakash Yadav S/o Shri Ram Kumar, Aged About 48 Years, R/o Village And Post Santor, Tehsil Buhana, District Jhunjhunu

----Petitioner Versus

1. State Of Rajasthan, Through Its Principal Secretary, Education Department, Secretariat, Jaipur

2. District Education Officer (Secondary Education), Jhunjhunu

3. District Education Officer Elementary Education, Jhunjhunu

----Respondents (78 of 93) [CW-24957/2018] (183)S.B. Civil Writs No. 24335/2018

1. Shyam Lal Joshi S/o Ganpat Ram Soni, Aged About 50 Years, B/c Soni (Obc), R/o Village And Post Bambora, Tehsil Kishangarh Bas, District Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Hindi At Govt. U.p.s. Baghore, Block Kishangarh Bas, District Alwar (Raj.)

2. Kavita Taxak W/o Anoop Singh Chaudhary, Aged About 36 Years, B/c Jat (Obc), R/o Village Kherthal, District Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Maths And Science At Govt. U.p.s. Jhirindia, Block Kishangarh Bas, District Alwar (Raj.).

----Petitioners Versus

1. The State Of Rajasthan, Through Secretary, Elementary Education, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Director Secondary Education, Rajasthan, Bikaner.

3. The Director Elementary Education, Rajasthan, Bikaner.

4. The District Education Officer Secondary-I, Alwar.

5. The District Education Officer, Elementary Education, Alwar.

----Respondents (184)S.B. Civil Writs No. 24455/2018 Smt Seema Yadav W/o Rajesh Kumar Yadav, Aged About 47 Years, B/c Yadav (Obc), R/o Village And Post Sainipura Mohalla, Behror, District Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject English At Govt. U.p.s. (G) Jatgawanda, Block Behror, District Alwar (Raj.)

----Petitioner (79 of 93) [CW-24957/2018] Versus

1. The State Of Rajasthan Through Secretary, Elementary Education, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Director Secondary Education Rajasthan, Bikaner.

3. The Director Elementary Education, Rajasthan, Bikaner.

4. The District Education Officer, Secondary-I, Alwar.

5. The District Education Officer, Elementary Education, Alwar.

----Respondents (185)S.B. Civil Writs No. 26061/2018 Ghanshyam Yadav S/o Omprakash Yadav, Aged About 50 Years, B/c Yadav (Obc), R/o Jharoda,post Machal, Tehsil Behror, District Alwar (Raj.) Presently Working On The Post Of Teacher Grade-Iii (Level-Ii) Of Subject Hindi At Govt. U.p.s. Parsa Ka Bas, Block Bansur, District Alwar (Raj.).

----Petitioner Versus

1. The State Of Rajasthan Through Secretary, Elementary Education, Govt. Of Rajasthan, Secretariat, Jaipur.

2. The Director Secondary Education, Rajasthan, Bikaner.

3. The Director Elementary Education, Rajasthan, Bikaner.

4. The District Education Officer Secondary-I, Alwar.

5. The District Education Officer, Elementary Education, Alwar.

----Respondents (186)S.B. Civil Writs No. 25641/2018 (80 of 93) [CW-24957/2018] Bharti Bhardwaj W/o Shri Sushil Kumar Bhardwaj, Aged About 55 Years, Teacher Grade-Iiird At Rajkiya Prathamik Vidhyalaya No. 4, Karauli (Raj.) R/o Chatikana Mohalla, Karauli (Raj.)

----Petitioner Versus

1. State Of Rajasthan Through Secretary, Department Of Education, Secretariat, Jaipur.

2. Director, Secondary Education, Bikaner, Rajasthan.

3. District Education Officer, Madhyamik Shiksha, Karauli (Raj.)

4. District Education Officer, Elementary Education, Karauli (Raj.)

5. Commissioner, Department Of Panchayati Raj, Secretariat, Jaipur.

6. Principal, Rajkiya Prathamik Vidhyalaya No. 4, Karauli (Raj.)

7. Vikas Adhikari, Panchayat Samiti Karauli (Raj.)

----Respondents (187)S.B. Civil Writs No. 23159/2018 Rajesh S/o Shri Sriram, Aged About 41 Years, R/o Village And Post Pithana, Tehsil Chirawa, Distt. Jhunjhunu (Rajasthan).

----Petitioner Versus

1. The State Of Rajasthan Through Principal Secretary, Department Of Education, Secretariat, Jaipur.

2. The Director, Secondary Education, Bikaner.

3. The Director Of Elementary Education, Bikaner.

4. The District Education Officer, Secondary Education, Jhunjhunu.

                              (81 of 93)                [CW-24957/2018]




5.   The      District   Education     Officer,    Elementary
     Education, Jhunjhunu.
                                             ----Respondents

(188)S.B. Civil Writs No. 23166/2018 Balbir Singh Yadav S/o Shri Sureshban, Aged About 46 Years, R/o Village And Post Langerbas, Tehsil Kishangarh Bas, District Alwar (Raj.)

----Petitioner Versus

1. The State Of Rajasthan, Through Principal Secretary Department Of Education, Govt. Secretariat, Jaipur (Raj.)

2. The Director Secondary Education, Bikaner (Raj.)

3. The District Education Officer (Secondary) - I, Alwar (Raj.)

----Respondents (189)S.B. Civil Writs No. 22637/2018 Aasin Khan S/o Shri Salem Khan, aged about 45 years, b/c Muslim, R/o Village Nadan Hedi, Post Shahpura, Tehsil & District Alwar (Raj.)

----Petitioner Versus

1. State of Rajasthan through its Dy. Secretary (Administration), Elementary Education, Govt. Secretariat, Jaipur.

2. Director, Elementary Education Bikaner (Raj.)

3. Director, Secondary Education Bikaner (Raj.)

4. District Education Officer, Secondary Education-I, Alwar (Raj.)

5. District Education Officer, Elementary Education, Alwar (Raj.)

----Respondents (82 of 93) [CW-24957/2018] (190)S.B. Civil Writs No. 25816/2018 Kajor Mal Raigar S/o Shri Dula Ram Raigar, Aged About 57 Years, R/o Village And Post- Jahota, Jaipur, Raj.

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary To The Government, Department Of Elementary Education, Secretariat, Jaipur

2. The District, Elementary Education, Bikaner

3. The District Education Officer, Secondary, Jaipur

4. The District Education Officer, Elementary Education, Jaipur

----Respondents (191)S.B. Civil Writs No. 26264/2018 Bhuvnesh Avasthi S/o Giriraj Prasad Avasthi, Aged About 34 Years, R/o Vpo- Jawali, Teh.- Laxmangarh, Dist.- Alwar, Rajasthan.

----Petitioner Versus

1. The State Of Rajasthan, Through Its Principal Education Secretary, Government Secretariat, Rajasthan, Jaipur.

2. The Director, Secondary Education, Rajasthan, Bikaner.

3. The Director, Primary Education, Rajasthan, Bikaner.

4. The District Education Officer (Secondary-I), Alwar.

5. The District Education Officer (Primary), Alwar.

                                              ----Respondents
                                      (83 of 93)               [CW-24957/2018]

(192)S.B. Civil Writs No. 26486/2018 Ramchandra Singh Nehra S/o Shri Chhoturam Nehra, Aged About 55 Years, R/o Village And Post Sihot Chhoti, Tehsil Dhod, District Sikar

----Petitioner Versus

1. State Of Rajasthan, Through Principal Secretary, Department Of Education, Govt. Secretariat, Jaipur

2. District Education Officer, Secondary Education-I, Sikar

3. District Education Officer, Elementary Education, Sikar

----Respondents (193)S.B. Civil Writs No. 23154/2018 Damodar Lal Meena S/o Shri Ram Charan Meena, Aged About 48 Years, R/o Village Nand Khurd, Post Gorda, Tehsil Todabheem, Distt. Karauli. At Present Working As Teacher Grade-Iii (Level-2) Hindi In Government Primary School, Kaneti, Tehsil Todabheem, District Karauli

----Petitioner Versus

1. State Of Rajasthan, Through Its Prinicipal Secretary, Education Department, Secretariat, Jaipur

2. District Education Officer, (Secondary Education) Karauli

3. District Education Officer, Elementary Education, Karauli

----Respondents For Petitioner(s) : Mr.Rakesh Kumar Saini, Mr.Gaurav Sharma, Mr.R.P. Saini, Mr.Vigyan Shah, Mr.Sunil Kumar Jain, Mr.Suresh (84 of 93) [CW-24957/2018] Kumar, Mr.Pradeep Kalwaniya, Mr.Naresh Kumar Singhal, Mr.Tarun Choudhary, Mr.T.C. Vyas, Mr.Sanjeev Kumar Mahala, Mr.Hira Lal, Mr.S.S. Rathore, Mr.Vijay Pathak, Ms.Chhavi Chaturvedi, Mr.Rajendra Prasad Gautam, Mr.T.S. Choudhary, Mr.Uma Shanker Pandey, Mr.S.K. Singodiya, Mr.Sandeep Kalwaniya, Mr.Nawab Ali Rathore, Mr.Pavan Kumar, Vinod Kumar Sharma, Mr.Balkishan Saini, Mr.C.L. Saini, Mr.R.B. Mathur, Mr.Shrawan Gupta, Mr.Intzar Ali, Mr.Ghanshyam Dass, Raj Kumar Sharma, Mr.Laxmikant Malpura, Chaman Singh, Mr.Tanveer Ahmed, Mr.Bahrat Saini, Mr.Hemant Kumar, Mr.Shobhit Tiwari, Mr.Swaraj Panwar, Mr.M.P. Meena, Mr.N.K. Tiwari, Mr.Naveen Dhuwan, Mr.Sunil Kumar Swami, Mr.Prem Kumar Sharma, Mr.Anoop Pareek, Mr.Vinod Jhajharia, Mr.Subhash Sharma, Mr.C.P. Sharma, Mr.Vijay Punia, Mr.D K Dixit, Mr.Hanuman Choudhary, Mr. DR Saugath Roy, Mr.Sunil Kumar Singodiya, Mr.Vijay Pal Yadav.

For Respondent(s) : Mr.S.K. Gupta, AAG, Mr.Sanjay Kumar Sharma, GC.

HON'BLE MR. JUSTICE ALOK SHARMA Order 20/12/2018 The petitioners allege breach, to their detriment, of Rule 6D of the Rajasthan Educational Subordinate Service Rules, 1971 (hereinafter 'the Rules of 1971') which reads as under:-

"6D.In case of teachers as referred to in Section F of the Schedule, 100% vacancies shall be filled in by transfer of Primary and Upper Primary School teacher working in Panchayat Samities:

Provided-

(i) That the teacher shall be made available strictly on the basis of seniority;

(ii) That they possess the minimum qualification prescribed for the posts under the rules; and

(iii) That they have served in Panchayat Samities for at least 5 years and their record has been found satisfactory by the committee indicated in column no.7 of the schedule.

(85 of 93) [CW-24957/2018] Exception-If suitable persons are not available for appointment by transfer from Panchayat Samities in a particular year or those appointed do not join within 30 days of the appointment than appointment by direct recruitment in relaxation of the prescribed percentage may be made in the same manner as specified in these rules elsewhere."

The case of the petitioners, all erstwhile Teachers Gr.III Level I and II with the Panchayati Raj and Rural Development Department (Panchayat Department) is that while transferring them from the Panchayat Department to the Secondary Education Department (Education Department), Rule 6D of the Rules of 1971 has been breached on various counts. It has been submitted that subsequent to the transfers, in the counselling for posting in the schools of the Education Department, Seniority cum preference for posting on vacant posts was arbitrarily negated inter alia by suppression of information on vacant posts to which posting could be sought. Further teachers posted in urban areas on their request have been conferred an unfair advantage by being entitled to continue on such posts without regard to their competing seniority vis-a-vis the petitioners. This modus, according to the petitioners, facilitates favouritism in postings for connected and influencial (86 of 93) [CW-24957/2018] transferred teachers to choice schools on the one hand and discrimination against the petitioners on the other hand.

Mr.Y.S. Jadoun appearing on behalf of the respondents submitted that the issue agitated in this petition is covered in principle by the judgement of this court in the case of Surendra Kumar Bhatt & others Versus State of Rajasthan & Others and other connected matters decided on 03.12.2015, SBCWP No.16671/2015. Therein the court dealing with transfer orders under Rule 6D of the Rules of 1971 from the Panchayat Department to the Education Department while refusing to interfere with such orders under challenge before it disposed of the petitions with a direction to the respondents that in resorting to Rule 6D of the Rules of 1971 they adhere to the rule of seniority of all Grade III Level I and II teachers in the Panchayat Raj Department. And it was further directed that if any senior Grade-III teacher were left out from being transferred from the Panchayat Department to the Education Department, and contrarily any junior teacher had been yet transferred, corrective steps with regard to the resultant contravention of Rule 6D of the (87 of 93) [CW-24957/2018] Rule of 1971 be taken within a period of four weeks of the receipt of the court's order. Mr.Y.S. Jadoun submitted that the same issue i.e with regard to transfer of Teacher Gr.III Level I and II from the Panchayat Department to Education Department by resort to Rule 6D of the Rules of 1971 again came up for consideration of this court in SBCWP No.10232/2016 titled Smt.Rooplata Meena Versus State of Rajasthan & Others and other connected matters which were decided on 19.08.2016. Therein the court issued multiple directions to the respondents to ensure the statutory integrity of the process of transfers and for the appropriate allocation of schools to those transferred. Mr.Y.S. Jadoun then submitted that as this court under Article 226 of the Constitution of India exercises discretionary jurisdiction, a writ is not to issue as a matter of course even where any deviation from the statutory rule is made out if interference by the court would entail detriment to public interest. In this context Mr.Y.S. Jadoun submitted that the petitioners are all Teachers Gr.III Level I and II engaged to instruct at the Primary and the Upper Primary level (Class-I to V and VI to VIII) students in government schools where ordinarily (88 of 93) [CW-24957/2018] the less affluent parents send their children. He submitted that holding of classes in government school's where the Grade-III Level I and II teachers are posted is absolutely imperative for desirable academic outcomes of children reading in such schools.

It is not so happening. The absence of teachers in classes in some measure contributed to by court's interference on technical grounds inevitably will have deleterious long term adverse effects on the quality of instructions to students reading in junior classes without any teachers. It has been submitted that the less than desirable quality of school education in government schools in primary and upper primary classes is testified to by the Annual Survey of Education Report (ASER) recently released which states that Class-V students cannot do Class-II level mathematics or even Class-II level reading. The government thus has a humongous task at hand. Interference by the courts in the government's effort, albeit not perfect, to improve education outcomes at the primary and upper primary levels with transfer orders of teachers leading to vacant positions and classes without teachers will only exacerbate the colossal problems of lack of even (89 of 93) [CW-24957/2018] reasonable quality of education in primary/secondary level school education. He submitted that there can indeed be no doubt that this court has the power of judicial review including regarding transfer orders but interference should be limited to stark illegalities from blatant contravention of statutory rules, absence of administrative exigencies and public interest or mala fides leading to gross ex facie prejudice to the teachers concerned. No such situation obtains in the present cases, he submitted. All transfers impugned are within Districts. Mr.Y.S. Jadoun submitted in this view of the matter aside of the fact that the issue agitated in this petition is covered by the aforesaid two judgements, this court should not exercise its discretionary jurisdiction in these petitions as no cause for interference obtains and the petitions be dismissed.

Heard. Considered.

It is not in dispute that in terms of Section 89 (9) and (10) of the Panchayati Raj Act, 1994 Teacher Gr.III Level I and II in the Panchayat Department can be transferred to the State Government--in this case to the Education Department. It is no (90 of 93) [CW-24957/2018] doubt true that Rule 6D of the Rules of 1971 inter alia sets out a condition that such transfers to the posts under Section F of the Rules of 1971 will be made on the basis of Panchayat Department seniority of the concerned teachers. It is not difficult to visualize that while exercising the power to transfer under Rule 6D of the Rules of 1971 of Teacher Gr.III Level I and II from Panchayat Department to Education Department, and in relation to their posting with reference to government's circulars, errors both accidental and deliberate could creep in. No doubt this court would have the power to address such errors but only if they impinge on the legal right of the petitioner/s. But simultaneously, as the matter relates to getting teachers into classes to teach young students the court has, in the exercise of its discretionary jurisdiction under Article 226 of the Constitution of India, also to be conscious of the crying public interest of sustaining what little remains of education at government schools at the Primary and Upper Primary level (as testified by the ASER) - which education is at the foundation of the children's future academic attainments in an extremely competitive world and a literate, educated, (91 of 93) [CW-24957/2018] functional and productive citizenry. Good education contributed to in substantial measure by regular classes manned by qualified teachers is at the foundation of a country's growth and greatness.

I am therefore of the considered view that in matters relating to transfers of teachers, more so when they are before the court in bulk as in the instant case, interim orders and as also final orders of interference have the potential of disrupting the entire schooling system to enormous public detriment. The court therefore has to be very cautious and exercise its discretion with care and circumspection. In the instant case there appears to be no palpable illegality in the petitioner's intra-district transfers as Grade-III Level I and II teachers from the Panchayat Department to the Education Department, Government of Rajasthan. Jostling for transfers to convenient places is at the heart of these petitions.

It is alleged that Senior Grade-III teachers in the Panchayat Department have been retained while juniors to be transferred under Rule 6D of the Rules of 1971 to the Education Department and allocations of schools thereafter arbitrarily made. These issues have been adequately and extensively dealt with by this court in (92 of 93) [CW-24957/2018] Surendra Kumar Bhatt & others Versus State of Rajasthan & Others (supra) and Smt.Rooplata Meena Versus State of Rajasthan & Others (supra). I would reiterate the direction therein. To so do would suffice to meet the ends of justice in these petitions.

I would therefore dispose of these petitions setting the petitioners at liberty to file their individual representations ventilating their respective grievances with supporting facts/material before the Director, Secondary Education within two weeks from today. The Director shall dispose of each of the said representation with reference to the case of Surendra Kumar Bhatt & others Versus State of Rajasthan & Others (supra) and Smt.Rooplata Meena Versus State of Rajasthan & Others (supra) within two weeks of its receipt ensuring the integrity of Rule 6D of the Rules of 1971 and with due regard to seniority and preference of the petitioners for postings in the first instance on vacant posts in schools of the Education Department obtaining on the date of the transfers.

(93 of 93) [CW-24957/2018] Pending the aforesaid exercise the transfer of the petitioners from the Panchayat Department to the Education Department and allocation of schools thus far made would sustain. Resultantly all interim orders in these petitions staying the petitioners' transfers under Rule 6D of the Rules of 1971 and allocation of Schools for their posting in schools of the Education Department would stand vacated.

The petitions are accordingly disposed of.

A copy of this order be placed in each connected petition.

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Rajasthan High Court - Jaipur