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[Cites 0, Cited by 0] [Section 289(18)] [Section 289] [Entire Act]

Union of India - Subsection

Section 289(18)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)Successsful. - The order of merit of candidates declared successful shall also be shown. Those selected for further training for commissioned rank shall enter their next stage of training as Upper Yardmen.