Manipur High Court
Aying Leikai Apunba vs State Of Manipur & 3 Ors on 2 July, 2020
Author: Mv Muralidaran
Bench: Mv Muralidaran
P age |1
Item No. -17
IN THE HIGH COURT OF MANIPUR
AT IMPHAL
W.P.(C) No.323 of 2020
(Through Video Conference)
Aying Leikai Apunba
... Petitioner/s
- Versus -
State of Manipur & 3 Ors.
... Respondents
B E F O R E HON'BLE MR. JUSTICE MV MURALIDARAN 02.07.2020 Both Mr. Lenin Hijam Learned Additional AG appearing for the respondents and Mr. N. Jotendro, Ld. Sr. Counsel appearing for the petitioner are present before this Court.
[2] Mr. Lenin Hijam, Ld. AG prayed this Court that due to some religious work, he seeks adjournment to 07.07.2020. [3] Mr. N. Jotendro, Ld. Sr. Counsel for the petitioner also made no objection.
[4] Post the matter on 07.07.2020. W.P.(C) No.323 of 2020 Page 1 P age |2 [5] Registry is directed to print the name of Mr. Lenin Hijam, Learned Additional AG for the respondents in the cause list.
WAIKHO Digitally signed by WAIKHOM M TONEN TONEN MEITEI Date: 2020.07.02 MEITEI 18:43:54 +05'30' JUDGE
- Larson W.P.(C) No.323 of 2020 Page 2