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[Cites 0, Cited by 0] [Section 23(1)] [Section 23] [Entire Act]

State of Chattisgarh - Subsection

Section 23(1)(XXXIV) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004

(XXXIV)to recognise a member of the staff of an affiliated or recognised institution as a teacher of, the University and withdraw such recognition;