Section 12 in Protection of Plant Varieties and Farmers' Rights Rules, 2003
12. Term of office of the Chairperson. - The Chairperson shall hold office for a term of five years or up to the age of sixty-five years, whichever is earlier, and shall be eligible for re-appointment:
Provided that no Chairperson shall hold office for a total period exceeding ten years, or after he has attained the age of sixty-five years, whichever is earlier.
