Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 186] [Entire Act] Union of India - Section Section 200 in The Finance Act, 2018 200. Amendment of chapter V. - In Chapter V of the principal Act, for the heading, the following heading shall be substituted, namely:-"Miscellaneous".
