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[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of Rajasthan - Subsection

Section 77(4) in The Rajasthan Municipalities Accounts Rules, 1963

(4)Cheques shall be payable at any time within six months after the date of issue.If the currency of a cheque should expire owing to its but being presented at the treasury within the period specified above, it may be received back by the drawer who should then cancel it and issue a new cheque in lieu thereof.