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[Cites 0, Cited by 1] [Section 2] [Entire Act]

State of Sikkim - Subsection

Section 2(b) in Sikkim Land Act, 2014

(b)"Authority" means the State Government or any office or department functioning under the State Government or such department as may be specifically notified in this behalf and includes the Government of Sikkim functioning prior to 26th April 1975: