Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 2 in Simplified Procedure of Mutation 2. And Whereas the State Government has considered it necessary to simplify the procedure followed for disposal of mutation cases so that such cases are disposed of expeditiously;
