Delhi High Court - Orders
M/S Bptp Ltd vs Union Of India & Ors on 30 May, 2022
Author: Manmohan
Bench: Manmohan, Dinesh Kumar Sharma
$~1 to 82
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 990/2021
M/S BPTP LTD. ..... Petitioner
Through: Mr.Kishore Kunal, Mr.Manish
Rastogi and Ms. Ankita Prakash,
Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Asheesh Jain, CGSC with Mr.
Adarsh Kr. Gupta Mr.Keshav Mann
and Ms. Preeti Singh, Advocates for
UOI
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4.
2
+ W.P.(C) 997/2021 & CM No.2721/2021
M/S MAN REALTY LTD & ANR. ..... Petitioners
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
Versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 1 of 42
Signing Date:31.05.2022
18:51:51
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei and Mr.Krishan Kumar and
Ms.Usha, Advs. for UOI.
3
+ W.P.(C) 1357/2021
M/S INFINITI RETAIL LTD ..... Petitioner
Through: Mr.Rohan Shah, Mr. Srisabari Rajan,
Mr. Jay Gandhi, Mr.Mihir Deshmukh,
Mr.Rajat Mittal and Mr.Harshil
Manchanda, Advs.
versus
UNION OF INDIA AND ORS. ..... Respondents
Through: Mr. Dev. P. Bhardwaj, CGSC for
UOI with Ms.Anubha Bhardwaj and
Mr.Sarthak Anand, Advs. for UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
4
+ W.P.(C) 1366/2021
M/S TATA STARBUCKS PRIVATE LIMITED ..... Petitioner
Through: Mr. Rohan Shah, Mr. Mahesh
Sahasranaman, Srisabari Rajan, Ms.
Geetanjali Murti and
Mr.Harhvardhan, Advs.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 2 of 42
Signing Date:31.05.2022
18:51:51
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
5
+ W.P.(C) 1593/2021 & CM No.4529/2021
RAYMOND CONSUMER CARE LTD. ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Pradeep Kumar Sharma, Adv.for
UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
6
+ W.P.(C) 1765/2021
M/S LE REVE ..... Petitioner
Through: Mr.Nikhil Gupta, Mr.Vipin
Upadhayay and Mr.Rochit Abhishek,
Advts.
Versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 3 of 42
Signing Date:31.05.2022
18:51:51
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Rishabh Sahu, Adv. for UOI.
Mr.Ashwini Chawla, Adv. for R-2 &
3.
Mr.Tushar Mehta, Ld.Solicitor
General with Mr.Zoheb Hossain, Sr.
SC, Mr.Vivek Gurnani, Ms.Tulika
Gupta & Mr.Aditya Chhated, Advs.
for NAA & DGAP.
7
+ W.P.(C) 1766/2021
NEEVA FOODS PVT. LTD ..... Petitioner
Through: Mr.Nikhil Gupta, Mr.Vipin
Upadhayay and Mr.Rochit Abhishek,
Advts.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Aditya Dewan with Mr.Aditya
Hooda, Mr.Sahil Chandra and
Mr.Vivek Mishra, Advs. for R-
2/NAPA
8
+ W.P.(C) 1852/2021 & CM Nos.5359/2021, 29026-29027/2021
M/S SUBWAY SYSTEMS INDIA PVT LTD ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Satya Ranjan Swain, CGSC,
Mr.Kautilya Birat, Adv. for R-1.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Mr. Vive, Gurnani,
Mr. Aditya Chhajed and Mr. Dewang
Singh Chauhan, Advocates for DGAP
and NAA.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 4 of 42
Signing Date:31.05.2022
18:51:51
9
+ W.P.(C) 1951/2021 & CM Nos.5705-06/2021
M/S SUB WEST RESTAURANTS LLP ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anshuman, Sr.Pandel Counsel for
R-1.
Mr.Aditya Dewan, Mr.Aditya Hooda,
Mr.Sahil Chandra, Mr.Vivek Mishra,
Advs. for R-3/NAPA
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4.
Ms.Talish Ray, Adv.
10
+ W.P.(C) 2440/2021
BONNE SANTE ..... Petitioner
Through: Mr.Nikhil Gupta, Mr.Vipin
Upadhayay and Mr.Rochit Abhishek,
Advts.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rajesh Kumar, Adv.for UOI.
Mr.Rony O. John, Mr.Piyush Swami
and Mr.Arshdeep Singh, Advs. for R-
2 and 3.
11
+ W.P.(C) 2676/2021 & CM APPL.7906/2021, CM APPL.7907/2021
HORIZON PROJECTS PRIVATE LIMITED ..... Petitioner
Through: Mr. Kumar Visalaksh and Mr. Udit
Jain, Advs.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 5 of 42
Signing Date:31.05.2022
18:51:51
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rajesh Kumar with Mr. Puneet
Yadav, Advocates for UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Mr.Parangat Pandey, Adv. for R-3.
12
+ W.P.(C) 2785/2021 & CM APL.8368/2021
SAMSUNG INDIA ELECTRONICS PVT LTD ..... Petitioner
Through: Mr. Sujit Ghosh, Mr. Mannat
Waraich and Mr. Ashray Behura,
Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.\
13
+ W.P.(C) 2897/2021
ITC LIMITED & ANR. ..... Petitioners
Through: Mr.Ajay Aggarwal, Advocate
Versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 6 of 42
Signing Date:31.05.2022
18:51:51
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC for UOI
with Ms. Shruti Shivkumar and Mr.
Taha Yasin, Advocates.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
14
+ W.P.(C) 2970/2021
M/S DRA AADITHYA PROJECTS PVT. LTD. ..... Petitioner
Through: Mr. Monish Panda, Mr. Mrinal Bharat
Ram, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Manish Mohan, CGSC with
Mr.Devendra Kumar, Adv.for UOI.
Mr. Sameer Vashisht, ASC Civil
GNCTD with Ms. Sanjana Nangia,
Advocates.
Mr. Yunus Malik, Mr. Vijay Kumar
Maurya and Ms. Shubhi Bhardwaj,
Advs. for Res/NAA.
15
+ W.P.(C) 3254/2021
GILLETTE INDIA LTD ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 7 of 42
Signing Date:31.05.2022
18:51:51
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Mr. Asheesh Jain, CGSC with Mr.
Adarsh Kr. Gupta Mr.Keshav Mann
and Ms. Preeti Singh, Advocates for
UOI.
16
+ W.P.(C) 3306/2021
PROCTER AND GAMBLE HOME PRODUCTS PVT LTD
..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC
and Mr.T.P.Singh, Adv for R-1.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
17
+ W.P.(C) 3327/2021
PROCTER AND GAMBLE HYGIENE AND HEALTH CARE LTD
..... Petitioner
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 8 of 42
Signing Date:31.05.2022
18:51:51
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Vivek Goyal, Advocate for R-1.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
18
+ W.P.(C) 3508/2021 & CM Nos.25152-53/2021
M/S ALTON BUILDTECH INDIA PVT LTD ..... Petitioner
Through: Ms.Ruby Singh Ahuja, Mr.Vishal
Gehrana, Ms.Kritika Sachdeva,
Mr.Lakshay Khanna and
Mr.Jappanpret Hora, Adocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vinod Diwakar, CGSC with
Mr.Vishal Kumar Singh and
Mr.Olson Nair, Advs. for UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Mr.Yunus Malik, Mr.Vijay Kumar
Maurya and Ms.Shubhi Bhardwaj,
Adv. for NAA and DGAP.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 9 of 42
Signing Date:31.05.2022
18:51:51
19
+ W.P.(C) 3867/2021
M/S ELECTRONICS MART INDIA LTD ..... Petitioner
Through: Mr.Nikhil Gupta, Mr.Vipin
Upadhayay and Mr.Rochit Abhishek,
Advts.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei and Mr.Krishan Kumar and
Ms.Usha, Advs. for UOI.
Mr. Yunus Malik, Mr.Vijay Kumar
Maurya and Ms.Shubhi Bhardwaj,
Adv. for NAA and DGAP
20
+ W.P.(C) 4600/2021
INOX LEISURE LIMITED. ..... Petitioner
Through: Mr. Kumar Visalaksh with Mr. Udit
Jain, Advocates.
Mr. Siddhant Yadav, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ripudaman Bhardwaj, CGSC
and Mr.T.P.Singh, Adv for R-1.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Mr. Bhagwan Swarup Shukla, CGSC
for UOI.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 10 of 42
Signing Date:31.05.2022
18:51:51
21
+ W.P.(C) 4789/2021
M/S MANAS VIHAR SAHAKARI AWAS SAMITI LTD.
..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
for UOI.
Mr. Ripudaman Bhardwaj, CGSC
and Mr.T.P.Singh, Adv for R-1.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Mr. Manas Bhatnagar, Advocates for
R-4.
22
+ W.P.(C) 6337/2021 & CM APPL.19960/2021
M/S PURI CONSTRUCTION PVT. LTD. ..... Petitioner
Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
Ms.Hemlata Rawat, Mr.Chetan
Kumar Shukla and Mr.Ayushman
Vatsyayana, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Apoorv Kurup, CGSC and
Mr.Ojaswa Pathak, Adv. for R-1
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Mr.Ravi Prakash, CGSC for R-3 to
R-6 with Ms.Shruti Shivkumar, Adv.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 11 of 42
Signing Date:31.05.2022
18:51:51
23
+ W.P.(C) 12471/2021 & CM No.39234/2021
SOUTHWINDS PROJECTS LLP ..... Petitioner
Through: Mr.Kunal Vajani with Mr.Kunal
Mimani, Mr. Kartikey Bhatt and
Mr. Gurveer Lally, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Asheesh Jain, CGSC with Mr.
Adarsh Kr. Gupta, Mr.Keshav Mann,
Advocates for UOI.
Mr.Aditya Singla, Sr. Standing
Counsel with Ms.A. Sahitya Veena
Adv for R-4.
Mr.Aman Malik, Mr.Vijay Kumar
Maurya and Ms.Shurbhi Bhardwaj,
Advs for NAA
24
+ W.P.(C) 14666/2021 & CM APPL.46201/2021, CM
APPL.46202/2021 CM APPL.46203/2021
ANAND RATHI ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC for UOI
with Ms. Shruti Shivkumar and Mr.
Taha Yasin, Advocates.
Mr.Aman Malik, Mr.Vijay Kumar
Maurya and Ms.Shubhi Bhardwaj,
Adv. for NAA and DGAP
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 12 of 42
Signing Date:31.05.2022
18:51:51
25
+ W.P.(C) 969/2020 & CM APPL.5342/2020
NESTLE INDIA LTD. & ANR. ..... Petitioners
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Kritiman Singh, CGSC, with
Ms. Kunjala Bhardwaj, Advocate.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
26
+ W.P.(C) 1171/2020
IFB INDUSTRIES LTD, ..... Petitioner
Through: Mr. S. Ganesh, Senior Advocate, Mr.
U. A Rana and Mr. Himanshu Mehta
Advocates
versus
NATIONAL ANTI-PROFITEERING AUTHORITY & ANR.
..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 13 of 42
Signing Date:31.05.2022
18:51:51
27
+ W.P.(C) 1406/2020 & CM No.4879/2020
M/S FRIENDS LAND DEVELOPERS ..... Petitioner
Through: Mr.Prakash Kumar,Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rajesh Kumar, Adv.for UOI.
Ms.Sonia Sharma and Ms. Purva
Chugh, Advs. for R-2 & 3.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Advs for
R-4 & 5
Mr.Jatin Puniyani, GP for UOI.
28
+ W.P.(C) 1780/2020
JOHNSON & JOHNSON PVT.LTD ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikram Jetly CGSC and Ms.
Shreya Jetly, Advs. for UOI/R-1
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 14 of 42
Signing Date:31.05.2022
18:51:51
29
+ W.P.(C) 2083/2020 & CM No.7369/2020
FUSION BUILDTECH PVT LTD ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rajesh Kumar, Adv.for UOI.
Mr. Aman Malik, Mr.Vijay Kumar
Maurya and Ms.Shubhi Bhardwaj,
Advs. for NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4
30
+ W.P.(C) 2084/2020 & CM No.7371/2020
ASTER INFRAHOME PVT LTD ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rajesh Kumar, Adv.for UOI.
Mr.Samir Malik, Mr.Vijay Kumar
Maurya and Ms.Shubhi Bhardwaj,
Adv. for NAA and DGAP
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 15 of 42
Signing Date:31.05.2022
18:51:51
31
+ W.P.(C) 2445/2020
MIS SARVPRIYA SECURITIES PVT. LTD ..... Petitioner
Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
Ms.Hemlata Rawat, Mr.Chetan
Kumar Shukla and Mr.Ayushman
Vatsyayana, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Aman Malik, Mr.Vijay Kumar
Maurya and Ms.Shubhi Bhardwaj,
Advs. for NAA.
32
+ W.P.(C) 2490/2020
JOHNSON & JOHNSON PVT LTD, ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
33
+ W.P.(C) 2742/2020 & CM No.9552/2020
ACME HOUSING INDIA PVT. LTD. ..... Petitioner
Through: Mr. Prateek Bansal, Advocate
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 16 of 42
Signing Date:31.05.2022
18:51:51
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Mr.Sameer Malik, Mr.Vijay Kumar
Maurya and Ms.Shubhi Bhardwaj,
Adv. for NAA and DGAP.
34
+ W.P.(C) 3737/2020
PHIILIPS INDIA LIMITED. ..... Petitioner
Through: Mr.Shashank Shekhar, Mr. Samyak
Jain, Mr.Tushar Joshi, Mr.Vishal
Gourav, Advs
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vipul Agrawal with Mr.Dushyant
Agrawal, Advocates for
R-2&3.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-5 to R-7.
Ms. Mansie Jain, Adv for R-8.
Mr.Jatin Puniyani, GP for UOI.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 17 of 42
Signing Date:31.05.2022
18:51:51
35
+ W.P.(C) 3910/2020
MACROTECH DEVELOPERS LTD. (FORMERLY KNOWN AS
M/S LODHA DEVELOPERS LTD.) & ANR ..... Petitioners
Through: Mr. Kamal Sawhney, Mr.Vinayak
Mathur, Mr. Kamal Kumar Arya with
Mr. Ankit Sachdeva and Ms.Anishka
Gupta, Advocates.
versus
UNION OF INDIA & ORS ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
36
+ W.P.(C) 3911/2020
M/S NANI RESORTS AND FLORICULTURE PVT. LTD.
..... Petitioner
Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
Ms.Hemlata Rawat, Mr.Chetan
Kumar Shukla and Mr.Ayushman
Vatsyayana, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 18 of 42
Signing Date:31.05.2022
18:51:51
Mr.Rajeev K Panday, AAG,
Mr.Rajeev M. Roy and Mr. P.
Srinivasan, Advs. for State of
Haryana/R-5
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-6 & 7.
37
+ W.P.(C) 4131/2020
MS. SAMSONITE SOUTH ASIA PVT. LTD ..... Petitioner
Through: Mr. Rohan Shah and Mr.Alok Yadav,
Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Asheesh Jain, CGSC, Mr. Adarsh
Kr. Gupta, Mr.Keshav Mann, Ms.
Preeti Singh, Advocates for UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv.
38
+ W.P.(C) 4345/2020
RECKITT BENCKISER INDIA PRIVATE LIMITED ..... Petitioner
Through: Mr. R. Jawahar Lal, Mr. Siddharth
Bawa Mr. Anuj Garg, Mr. Mohit
Sharma Advs.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 19 of 42
Signing Date:31.05.2022
18:51:51
UNION OF INDIA AND ORS & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
39
+ W.P.(C) 4348/2020
APEX MEADOWS PVT LTD ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Neha Malik, Adv. for NAA and
DGAP.
Mr. M. Rambabu, Ms. Prity Kumari
and Mr.N.Eswara Rao, Advs. for R-4.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
40
+ W.P.(C) 4375/2020
M/S PATANJALI AYURVED LTD ..... Petitioner
Through: Mr.S.Ganesh, Sr. Adv. with
Mr.Priyadarshi Manish, Ms Anjali
Jha Manish, Ms Shweta Singh and
Ms.Deepali Sharma, Advs.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 20 of 42
Signing Date:31.05.2022
18:51:51
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
41
+ W.P.(C) 4516/2020
MCNROE CONSUMER PRODUCTS PVT. LTD. ..... Petitioner
Through: Mr.Tarun Gulati, Sr.Adv. with Mr.
Kumar Visalaksh, Mr. Udit Jain,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei and Mr.Krishan Kumar and
Ms.Usha, Advs. for UOI.
42
+ W.P.(C) 4607/2020
AFFINITI ENTERPRISES ..... Petitioner
Through: Mr. R. Jawahar Lal, Mr. Siddharth
Bawa Mr. Anuj Garg, Mr. Mohit
Sharma Advs.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 21 of 42
Signing Date:31.05.2022
18:51:51
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei and Mr.Krishan Kumar and
Ms.Usha, Advs. for UOI.Mr. Ravi
Chawla, Advocate with Mr.Avnish
Kr. Upadhyay, Adv. for R-2 & 3.
Mr.Ravi Chawla, Advocate for
NAPA.
43
+ W.P.(C) 4824/2020 & CM No.2183/2021
M/S CILANTRO DINERS PVT. LTD ..... Petitioner
Through: Mr.Nikhil Gupta, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei and Mr.Krishan Kumar and
Ms.Usha, Advs. for UOI. Mr.Rony O.
John, Mr.Piyush Swami and
Mr.Arshdeep Singh, Advs. for R-2
and 3.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 22 of 42
Signing Date:31.05.2022
18:51:51
44
+ W.P.(C) 4957/2020
WHIRLPOOL OF INDIA LTD ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei and Mr.Krishan Kumar and
Ms.Usha, Advs. for UOI.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-5.
45
+ W.P.(C) 5347/2020& CM No.23558/2020
GAURSONS REALTECH PVT LTD ..... Petitioner
Through: Mr. Monish Panda and Mr. Mrinal
Bharat Ram, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
for UOI.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 23 of 42
Signing Date:31.05.2022
18:51:51
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
46
+ W.P.(C) 5798/2020
RAMPRASTHA PROMOTERS AND DEVELOPERS PVT. LTD.
..... Petitioner
Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
Ms.Hemlata Rawat, Mr.Chetan
Kumar Shukla and Mr.Ayushman
Vatsyayana, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anil Soni, CGSC for UOI.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-2,5 to 7.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
47
+ W.P.(C) 5979/2020 & CM No.21655/2020
EMAAR MGF LAND LTD ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 24 of 42
Signing Date:31.05.2022
18:51:51
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC for UOI
with Ms. Shruti Shivkumar and Mr.
Taha Yasin, Advocates.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Mr. Parangat Pandey, Advocate for
R-3.
Mr. Satish Kumar, Sr. Standing
Counsel.
48
+ W.P.(C) 6671/2020
GAURAV SHARMA FOOD INDUSTRIES ..... Petitioner
Through: Mr.Satish Kumar, Sr.standing
counsel.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Vivek Goyal, Advocate for R-1.
49
+ W.P.(C) 7412/2020 & CM No.24800/2020
SAMSUNG INDIA ELECTRONICS PVT LTD ..... Petitioner
Through: Mr.Tushar Jaswal with Mr. Rahul
Sateeja, Mr. Anurag Soan,
Mr.Deepak Thakur, Ms.Vrinda
Bagaria, Advs.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 25 of 42
Signing Date:31.05.2022
18:51:51
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei and Mr.Krishan Kumar and
Ms.Usha, Advs. for UOI.
50
+ W.P.(C) 7736/2020
M/S PRASAD MEDIA CORPORATION PVT LTD ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms.Aakanksha Kaul, Mr.Manek
Singh and Mr. Aman Sahani, Advs.
for UOI.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-4.
51
+ W.P.(C) 8229/2020
LITECON INDUSTRIES PVT.LTD. ..... Petitioner
Through: Mr. Kumar Visalaksh, Mr. Udit Jain,
Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Farman Ali, SPC, Mr. Krishan
Kumar and Mr.Athar Raza Farooquei,
Adv. for UOI.
Mr. Vipul Agrawal with Mr.Dushyant
Agrawal, Advocates for
R-2&3.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 26 of 42
Signing Date:31.05.2022
18:51:51
Mr.Tushar Mehta, Ld.Solicitor
General with Mr.Zoheb Hossain, Sr.
SC, Mr.Vivek Gurnani, Ms.Tulika
Gupta & Mr.Aditya Chhated, Advs.
for NAA & DGAP
52
+ W.P.(C) 8751/2020 & CM No.28192/2020
M/S SIGNATURE BUILDERS PVT. LTD. ..... Petitioner
Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
Ms.Hemlata Rawat, Mr.Chetan
Kumar Shukla and Mr.Ayushman
Vatsyayana, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Harish Vaidyanathan Shankar
CGSC, Ms. S. Bushra Kazim, Mr.
Srish Kumar Mishra and Mr. Sagar
Mehlawat, Advocates for UOI.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-2.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
53
+ W.P.(C) 9146/2020 & CM No.29630/2020
LITE BITE TRAVELS FOODS PVT LTD ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 27 of 42
Signing Date:31.05.2022
18:51:51
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Satish Kumar, Sr.standing
counsel.
Mr.Ashwini Chawla, Adv. for R-2 &
3.
54
+ W.P.(C) 9931/2020
M/S NIRALA PROJECT PVT LTD. ..... Petitioner
Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
Ms.Hemlata Rawat, Mr.Chetan
Kumar Shukla and Mr.Ayushman
Vatsyayana, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms.Aakanksha Kaul, Mr.Manek
Singh, mr.Aaman Sahani, Advocates
for UOI.
Mr. Farman Ali, SPC, Mr. Krishan
Kumar and Mr.Athar Raza Farooquei,
Adv. for UOI.
Ms. Neha Malik, Adv. for R-3 & 4
55
+ W.P.(C) 9934/2020 & CM Nos.31623-24/2020
M/S S3 BUILDWELL LLP ..... Petitioner
Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
Ms.Hemlata Rawat, Mr.Chetan
Kumar Shukla and Mr.Ayushman
Vatsyayana, Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms.Aakanksha Kaul, Mr.Manek
Singh, Advocate for UOI.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 28 of 42
Signing Date:31.05.2022
18:51:51
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
56
+ W.P.(C) 9935/2020 & CM Nos.31625-26/2020
M/S JMK HOLDINGS PVT LTD. ..... Petitioner
Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
Ms.Hemlata Rawat, Mr.Chetan
Kumar Shukla and Mr.Ayushman
Vatsyayana, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms.Aakhanksha Kaul, Mr.Manek
Singh and Mr.Aman Sahani, Advts.
For UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
57
+ W.P.(C) 10901/2020 & CM APPL. 34162/2020, CM APPL.
34163/2020
S.C. JOHNSON PRODUCTS PVT. LTD. ..... Petitioner
Through: None.
versus
UNION OF INDIA, THROUGH ITS SECRETARY & ORS.
..... Respondents
Through: Ms.Nidhi Raman, CGSC with
Mr.Zubin Singh, Adv. for UOI.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 29 of 42
Signing Date:31.05.2022
18:51:51
58
+ W.P.(C) 10932/2020 & CM Nos.34237-38/2020, CM No.8172/2022
M/S EMAAR MGF LAND LTD ..... Petitioner
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Ravi Prakash, CGSC for UOI
with Ms. Shruti Shivkumar and Mr.
Taha Yasin, Advocates.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Ms.Neha Malik, Adv. for R-4.
Mr. Satish Kumar, Sr. Standing
Counsel for respondent No.3.
59
+ W.P.(C) 378/2019
HINDUSTAN UNILEVER LIMITED ..... Petitioner
Through: Ms.Vanita Bhargava, Mr.Ajay
Bhargava and Ms.Prerna Singh, Advs.
Versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikrant N. Goyal, Adv. for UOI.
Mr. Bhagwan Swarup Shukla, CGSC
for UOI.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 30 of 42
Signing Date:31.05.2022
18:51:51
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
60
+ W.P.(C) 1418/2019 & CM No.6501/2019
M/S J.P. & SONS THROUGH: SHRI ANKIT KHANDELWAL,
PROPRIETOR ..... Petitioner
Through: Mr. Pankaj Agarwal, Adv.
versus
NATIONAL ANTI- PROFITEERING AUTHORITY THROUGH:
ITS SECRETARY & ORS. ..... Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
for UOI.
Mr. Kamal Sawhney, Mr.Vinayak
Mathur, Mr. Kamal Kumar Arya with
Mr. Ankit Sachdeva and Ms.Anishka
Gupta, Advocates for respondent
No.5.
61
+ W.P.(C) 1655/2019
M/S EXCEL RASAYAN PRIVATE LIMITED ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Gyanendra Singh, SC for NAA.
62
+ W.P.(C) 2347/2019
JUBILANT FOODWORKS LTD. & ANR. ..... Petitioners
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 31 of 42
Signing Date:31.05.2022
18:51:51
Through: Mr.V. Lakshmikumaran,
Mr.Charanya Lakshmikumaran,
Mr.Karan Sachdev, Mr. Yogendra
Aldak, Mr. Kunal Kapoor, Mr.Agrim
Arora and Ms.Avisha Khatri,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sharvan Kumar Shukla,
Advocate. For UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
63
+ W.P.(C) 3759/2019
MASCOT BUILDCON PRIVATE LTD. ..... Petitioner
Through: Mr.Aseem Mehrotra, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
with Mr. Sharvan Kumar Shukla,
Advocate. For UOI.
Mr.Harish Vaidyanathan Shankar
CGSC, Ms. S. Bushra Kazim, Mr.
Srish Kumar Mishra and Mr. Sagar
Mehlawat, Advocates for UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 32 of 42
Signing Date:31.05.2022
18:51:51
64
+ W.P.(C) 4213/2019
ABBOTT HEALTHCARE PRIVATE LIMITED
& ANR. ..... Petitioners
Through: Ms.Vanita Bhargava, Mr.Ajay
Bhargava, Ms.Shweta Kabra and
Ms.Prerna Singh, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms.Pratima N. Lakra, CGSC for R-1.
Mr.Anurag Ahluwalia CGSC for
R1/UOI.
Mr. Ripudaman Bhardwaj, CGSC
and Mr.T.P.Singh, Adv for R-1.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
65
+ W.P.(C) 5558/2019 & CM No.24368/2019
UNICHARM INDIA PVT. LTD. ..... Petitioner
Through: Mr.Rupender Sinhmar, Mr.Prahlad
Singh, Mr.K. Gurumurthy, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei and Mr.Krishan Kumar and
Ms.Usha, Advs. for R-2 & 3.
Mr.Anurag Ahluwalia CGSC,
Mr.Danish Faraz Khan, Adv. for
R1/UOI.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 33 of 42
Signing Date:31.05.2022
18:51:51
66
+ W.P.(C) 7743/2019
RECKITT BENCKISER INDIA PRIVATE LIMITED ..... Petitioner
Through: Mr. R. Jawahar Lal, Mr. Siddharth
Bawa Mr. Anuj Garg, Mr. Mohit
Sharma Advs.
versus
UNION OF INDIA THROUGH: ITS SECRETARY & ORS.
..... Respondents
Through: Mr. Asheesh Jain, CGSC with Mr.
Adarsh Kr. Gupta Mr.Keshav Mann
and Ms. Preeti Singh, Advocates for
UOI.
Mr. Ravi Chawla, Advocate with
Mr.Avnish Kr. Upadhyay, Adv. for
R-2 & 3
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
67
+ W.P.(C) 8162/2019
AFFINITI ENTERPRISES ..... Petitioner
Through: Mr. R. Jawahar Lal, Mr. Siddharth
Bawa Mr. Anuj Garg, Mr. Mohit
Sharma Advs.
versus
UNION OF INDIA THROUGH: ITS SECRETARY & ORS.
..... Respondent
Through: Mr.Abhay Prakash Sahay, CGSC,
Ms. Mannu Singh, Mr.Kunal
Dhawan, Ms.Swayamprabha, Advs
for UOI.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 34 of 42
Signing Date:31.05.2022
18:51:51
Mr. Ravi Chawla, Advocate with
Mr.Avnish Kr. Upadhyay, Adv. for
R-2 & 3.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
68
+ W.P.(C) 7910/2019 & CM No.32779/2019
SALARPURIA REAL ESTATE PVT. LTD ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Bhagwan Swarup Shukla, CGSC
for UOI.
Mr.Sushil Kumar Pandey, SPC
Mr.Rahul Mourya, Adv. For UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
69
+ W.P.(C) 7911/2019
SATTVA DEVELOPERS PVT. LTD ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Manish Mohan, CGSC with Mr.
Devendra Kumar, Advocate for UOI.
Mr.Abhay Prakash Sahay, CGSC,
Ms. Mannu Singh, Mr.Kunal
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 35 of 42
Signing Date:31.05.2022
18:51:51
Dhawan, Ms.Swayamprabha, Advs
for UOI.
Mr. Yunus Malik, Mr. Vijay Kumar
Maurya and Ms. Shubhi Bhardwaj,
Advs for Res/NAA.
70
+ W.P.(C) 8078/2019
M/S SATYA ENTERPRISES ..... Petitioner
Through: Mr.Sumit K Batra with Mr. Manish
Khurana and Mr. Kshitij Chhabra,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Sushil Kumar Pandey, SPC for
UOI.
Mr.Satyakam, ASC with Ms.Jyoti
Mehra, Advocate for R-4.
71
+ W.P.(C) 9053/2019
UNICHARM INDIA PVT. LTD ..... Petitioner
Through: Mr.Rupender Sinhmar, Mr.Prahlad
Singh, Mr.K. Gurumurthy, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Farman Ali, SPC, Mr.Athar Raza
Farooquei and Mr.Krishan Kumar and
Ms.Usha, Advs. for R-2 & 3..
72
+ W.P.(C) 11253/2019 & CM No.46337/2019
LIFESTYLE INTERNATIONAL PVT. LTD. ..... Petitioner
Through: Mr.Sparsh Bhargava, Advocate.
versus
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 36 of 42
Signing Date:31.05.2022
18:51:51
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rajesh Kumar, Adv.for UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
73
+ W.P.(C) 12355/2019
PARAMOUNT, PROPBUILD PVT. LTD. ..... Petitioner
Through: Mr.Abhishek Choudhary and
Mr.Simranpal Sawhney, Advocates
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr.Ruchir Mishra and Mr.Mukesh
Kumar Tiwari Advocates for UOI
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
74
+ W.P.(C) 12717/2019
BHARTIYA CITY DEVELOPERS PVT LTD ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikram Jetly CGSC and Ms.
Shreya Jetly, Advs. for UOI
Mr. Chandra Prakash, Advocate for
DGAP and NAA.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 37 of 42
Signing Date:31.05.2022
18:51:51
75
+ W.P.(C) 12847/2019 & CM No.52474/2019
RAMPRASTHA PROMOTERS AND DEVELOPERS PVT. LTD.
..... Petitioner
Through: Mr.Puneet Agarwal, Ms.Purvi Sinha,
Ms.Hemlata Rawat, Mr.Chetan
Kumar Shukla and Mr.Ayushman
Vatsyayana, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikram Jetly CGSC and Ms.
Shreya Jetly, Advs. for UOI
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-2 & 5.
Mr.Jatin Puniyani, GP for UOI.
76
+ W.P.(C) 13163/2019 & CM APPL.53573/2019
HATHKARGAH LAGHU PATANG UDYOG SAMITI (REG.)
..... Petitioner
Through: Mr.Pankaj Bhagat, Advocate.
versus
GOVERNMENT OF NCT OF DELHI AND ANR. ..... Respondents
Through: Mr.Karan Bhardwaj, ASC, GNCTD
for R-1 & 2.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 38 of 42
Signing Date:31.05.2022
18:51:51
77
+ W.P.(C) 10999/2018
M/S PYRAMID INFRATECH PRIVATE LIMITED ..... Petitioner
Through: Mr.Abhishek A Rastogi, Adv.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vinod Diwakar, CGSC with
Mr. Olson Nair, Advocate for UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Ms. Sonu Bhatnagar, Sr. Standing
Counsel, with Ms. Venus Mehrotra,
Adv. & Ms. Kanak Grover, Adv. for
R-3.
78
+ W.P.(C) 12444/2018
MASCOT BUILDCON PRIVATE LIMITED ..... Petitioner
Through: Mr.Aseem Mehrotra, Adv.
versus
NATIONAL ANTI-PROFITEERING AUTHORITY & ORS.
..... Respondents
Through: Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
Mr.Farman Ali, SPC with Mr.Athar
Raza Farooqui, Advocate for UOI.
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 39 of 42
Signing Date:31.05.2022
18:51:51
79
+ W.P.(C) 12647/2018
LIFESTYLE INTERNATIONAL PVT. LTD. ..... Petitioner
Through: Mr.Sparsh Bhargava, Advocate.
versus
UNION OF INDIA & ORS. ..... Respondents
Through Mr. Anurag Ahluwalia with
Mr. Danish Faraz Khan and
Mr. Rishab Narayan, Advocates for
UOI.
Mr.Tushar Mehta, Ld.SG, Mr.Zoheb
Hossain, Standing counsel for CBIC
with Mr. Vivek Gurnani, Mr. Aditya
Chhajed and Mr. Dewang Singh
Chauhan, Advocates for DGAP and
NAA.
80
+ W.P.(C) 13194/2018
SHARMA TRADING COMPANY ..... Petitioner
Through: Mr. Naresh Thacker, Mr. Kumar
Visalaksh, Mr. Udit Jain, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Anurag Ahluwalia with
Mr. Danish Faraz Khan and
Mr. Rishab Narayan, Advocates for
UOI.
Ms.Aakanksha Kaul, Mr.Manek
Singh and Mr.Aman Sahni, Advs. for
NAA
Signature Not Verified
Digitally Signed
By:KRISHNA BHOJ Page 40 of 42
Signing Date:31.05.2022
18:51:51
81
+ W.P.(C) 6983/2022
WTC NOIDA DEVELOPEMENT COMPANY PRIVATE LIMITED
..... Petitioner
Through: Mr. Shaunak Kashyap, Mr.
Balasubramanian and Mr. Kanav
Agarwal, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Archana, GP for respondent
No.1.
82
+ W.P.(C) 7781/2022
SAMSUNG INDIA ELECTRONICS PVT LTD ..... Petitioner
Through: Mr. Sujit Ghosh with Ms. Mannat
Waraich and Mr. Ashray Behrua,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Rakesh Kumar, CGSC and
Mr. Sunil, Advocate for UOI.
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 30.05.2022 At request, list on 12th, 13th and 14th July, 2022 at 2.30 P.M. W.P.(C) No.13163/2019 & C.M.No.53573/2019 Learned counsel for the petitioner states that the present writ petition has been wrongly tagged with the present batch of matters.
Signature Not Verified Digitally Signed By:KRISHNA BHOJ Page 41 of 42 Signing Date:31.05.2022 18:51:51Accordingly, W.P.(C) No.13163/2019 is de-tagged and directed to be listed before the Roster Bench on 01st August, 2022.
MANMOHAN, J DINESH KUMAR SHARMA, J MAY 30, 2022 KA Signature Not Verified Digitally Signed By:KRISHNA BHOJ Page 42 of 42 Signing Date:31.05.2022 18:51:51