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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(u) in The Railway Protection Force Rules, 1987

(u)all other words and expressions used herein but not defined, and defined in the Act or the Indian Railways Act, 1890 shall have the meanings assigned tothem in the Act or the Indian Indian Railways Act, 1890.