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[Cites 0, Cited by 0] [Section 176(2)] [Section 176] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 176(2)(xxxvii) in Jammu and Kashmir Co-Operative Societies Act, 1989

(xxxvii)the account books and registers to be kept by a co-operative society and power of Registrar to direct the accounts and books to be written up;