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State of Andhra Pradesh - Section

Section 4 in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-Graduate Medical and Dental Professional Courses, 2004

4. Allotment of seats.

- These seats shall be filled up through counseling by the Competent Authority as per Merit/ranking following rules of reservation from the students who have passed the common entrance test held by the State (EAMCET) for that year.