Madhya Pradesh High Court
Ramautar Singh vs The State Of Madhya Pradesh on 27 January, 2025
Author: Milind Ramesh Phadke
Bench: Milind Ramesh Phadke
1 WP-740-2013 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 740 of 2013 (RAMAUTAR SINGH AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 27-01-2025 Parties through their counsel.
As prayed, list this case after four weeks.
(MILIND RAMESH PHADKE) JUDGE neetu Signature Not Verified Signed by: NEETU SHASHANK Signing time: 1/28/2025 10:59:50 AM