Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Telangana - Subsection Section 2(g) in Telangana Medical Practitioners Registration Act, 1968 (g)"prescribed" means prescribed by rules made under this Act;(gg)[ [XXX]] [Inserted by Act No. 10 of 2013 (Clause (gg)) and omitted by Act No.6 of 2018.]
