Section 55(2)(vii) in The Orissa Municipal Corporation (Division of City into Wards, Reservation of Seats, and Conduct of Election) Rules, 2003

[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

(vii)the list of challenge votes with the statement or statements mentioned in Sub-rule (2) and (5) of rule 50; and

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