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[Cites 0, Cited by 0] [Section 54(3)] [Section 54] [Entire Act]

State of Tamilnadu - Subsection

Section 54(3)(b) in The Tamil Nadu Town Panchayats, Third Grade Municipalities, Municipalities and Corporations (Elections) Rules, 2006

(b)that the poll be adjourned and held at such polling station for the full number of hours. An order passed by the District Election Officer under this sub-rule shall be final;