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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(20) in Municipal Corporation Solid Waste (Management and Handling) Bye-Laws, 2010

(20)"Littering" means the act of dumping garbage in bulk or in isolated bits as paper, empty pouches, empty cigarette packets, match-boxes, polythene, fruit peels or any other material in places other than inside the designated public garbage bin placed for the purpose.Explanation. - Throwing waste towards a public garbage bin so that it falls, intentionally or unintentionally outside the bin, will be construed as littering;