Madhya Pradesh High Court
Hardas Ahirwar vs The State Of Madhya Pradesh on 17 July, 2023
Author: Nandita Dubey
Bench: Nandita Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 22715 of 2022 (HARDAS AHIRWAR Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 17-07-2023 Shri Abhishek Arjariya- Advocate for the applicant.
Shri Aditya Gupta- Panel Lawyer for the State.
List this matter in next week.
(NANDITA DUBEY) JUDGE Ansari Signature Not Verified Signed by: MANZOOR AHMED Signing time: 7/17/2023 5:51:59 PM