Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 79] [Entire Act]

State of Punjab - Subsection

Section 79(7) in The Punjab Factory Rules, 1952

(7)The occupier of every factory shall provide for facilities for the mothers of children to feed them at regular intervals.