Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 6] [Entire Act] State of West Bengal - Section Section 78 in The Calcutta Municipal Corporation Act, 1980 78. (Dispute as to the validity of election of Aldermen.) - Omitted by W.B. Act 36 of 1994.
