Section 56(2)(b) in The Sidho-Kanho-Birsha University Act, 2010
(b)the Executive Council may delegate any of its powers or duties, conferred or imposed by or under this Act, to -(i)the Vice-Chancellor;(ii)a committee constituted from among its own members;(iii)a committee constituted in accordance with the Statutes or the Ordinances;(iv)any of the Faculty Councils for Post-Graduate Studies or Councils for Undergraduate Studies; or(v)the Finance Committee;