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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Madhya Pradesh - Subsection

Section 1(1) in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Adhiniyam, 1973

(1)This Act may be called the Madhya Pradesh Upcharyagriha Tatha Rujopchar Samhandhi Sthapanaye (Registrikaran Tatha Anugyapan) Adhiniyam, 1973.