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[Cites 0, Cited by 0] [Section 55] [Entire Act]

State of Himachal Pradesh - Subsection

Section 55(4) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(4)The Academic Council may not alter a draft received from the college/ faculty but may reject or return it to the college/ faculty for further consideration together with the suggestions of the Academic Council.