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[Cites 0, Cited by 0] [Section 67(9)] [Section 67] [Entire Act]

State of Madhya Pradesh - Subsection

Section 67(9)(c) in The M.P. Factories Rules, 1962

(c)Where the report of any examination under these rules specified any condition for securing the safe working of any pressure vessel or plant, the pressure vessel or plant shall not be used unless the specified conditions is fulfilled;