Section 3(3)(ii) in U.P. Kshettra Panchayats (Removal of Disqualification and Settlement of Disputes Relating to Disqualification and Membership) Rules, 1994

[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

(ii)In the case of sentence of fine, from the date of payment or recovery thereof;

Legal Document View