Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 23 in Wild Life (Protection) Punjab Rules, 1975 23. Cancellation of licence. - If the holder of licence contravenes the provisions of rule 22 the licensing authority may cancel the licence after recording the reasons in writing.
