Supreme Court - Daily Orders
National Highways Authority Of India ... vs M/S Hindustan Construction Company ... on 16 November, 2015
Bench: Dipak Misra, Uday Umesh Lalit
SLP(C) 12897/13
1
ITEM NO.302 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.12897/2013
(Arising out of impugned final judgment and order dated 22/11/2012
in FAO No. 47/2012 passed by the High Court of Delhi at New Delhi)
NATIONAL HIGHWAYS AUTHORITY OF INDIA Petitioner(s)
VERSUS
M/S HINDUSTAN CONSTRUCTION COMPANY LTD. Respondent(s)
(With appln.(s) for directions and interim relief and office
report)
WITH S.L.P.(C) No.23126/2013
(With interim relief and office report)
S.L.P.(C) No.38174/2013
(With interim relief and office report)
S.L.P.(C) No.17563/2013
(With interim relief and office report)
S.L.P.(C) No.15971/2013
(With interim relief and office report)
S.L.P.(C) No.17575/2013
(With interim relief and office report)
S.L.P.(C) No.21357/2013
(With interim relief and office report)
S.L.P.(C) No.19769/2013
(With interim relief and office report)
S.L.P.(C) No.721/2014
(With appln.(s) for c/delay in filing SLP, directions and office
report)
Date: 16/11/2015 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
Signature Not Verified
HON'BLE MR. JUSTICE UDAY UMESH LALIT
Digitally signed by
Chetan Kumar
Date: 2015.11.17
17:23:45 IST
Reason:
For Petitioner(s) Mr. Parag P. Tripathi, Sr. Adv.
Ms. Indu Malhotra, Sr. Adv.
Mr. T.S. Sidhu, Adv.
SLP(C) 12897/13
2
Ms. Gunjan S. Jain, Adv.
Mr. Vikas Soni, Adv.
Mr. Vivek Oriel, Adv.
for M/s. M. V. Kini & Associates
For Respondent(s) Dr. Abhishek Manu Singhvi, Sr. Adv.
Mr. Sumit Goel, Adv.
Ms. Nandita Bajpai, Adv.
Mr. Sameer Parekh, Adv.
for M/s. Parekh & Co.
Dr. Amit George, Adv.
Mr. R. Sathish, AOR
Mr. Anil Airi, Adv.
Mr. Ravi Krishan A., Adv.
Mr. Aman Madan, Adv.
Mr. Devendra Singh, AOR
Mr. Ishan Khanna, Adv.
Mr. Biswajit Das, Adv.
Mrs. Priya Puri, AOR
Mr. Ranjay Kr. Dubey, Adv.
Ms. Nayanika Pattnaik, Adv.
Mr. Aniruddha P. Mayee, AOR
Mr. A. Selvin Raja, Adv.
Mr. Charudatta Mahindrakar, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Let these matters be listed at 2.00 p.m. on 25th February, 2016.
(Chetan Kumar) (H.S. Parasher) Court Master Court Master