Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 76A(3)] [Section 76A] [Entire Act] State of Gujarat - Subsection Section 76A(3)(e) in The Gujarat Town Planning and Urban Development Act, 1976 (e)indicate the phasing of the program of development and the cost of development and the share to be paid by each owner or the beneficiary;